High Courts18 Dec 2018
Sahil Ahsan Tramboo @APPELLANT@Hash State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2018) 12 J&K CK 0076
Jammu & Kashmir Public Safety Act, 1978, — Section 8, 13
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 227 of 610
High Courts18 Dec 2018
Mushtaq Ahmad Mir @APPELLANT@Hash State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2018) 12 J&K CK 0075
Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 149, 307, 336, 332Jammu & Kashmir Public Safety Act, 1978, — Section 8, 13
High Courts18 Dec 2018Disposed Off
Surinder Kumar Bhat And Another @APPELLANT@Hash Rajni Koul
Jammu And Kashmir High Court · (2018) 12 J&K CK 0074
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 419, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 202, 435, 482, 538B
High Courts18 Dec 2018
Shakeel Ahmad Sofi @APPELLANT@Hash Dilshada Akhter And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0073
Code Of Criminal Procedure, 1973 — Section 482, 488Evidence Act, 1872 — Section 63, 65, 68Jammu and Kashmir Muslim Personal Law (Shariat) Application Act, 2007 — Section 2
High Courts18 Dec 2018Dismissed
Mohan Lal @APPELLANT@Hash State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2018) 12 J&K CK 0072
Constitution Of India, 1950 — Article 14, 16
High Courts18 Dec 2018Disposed Off
Rakesh Kumar Dabgotra @APPELLANT@Hash State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2018) 12 J&K CK 0071
High Courts18 Dec 2018Dismissed
Mohamad Shaban Ganai @APPELLANT@Hash Abdul Rashid Bhat And Ors
Jammu And Kashmir High Court · (2018) 12 J&K CK 0064
Jammu And Kashmir Land Revenue Act, 1996 — Section 31
High Courts18 Dec 2018
Sub Man Singh @APPELLANT@Hash Union Of India And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0063
Constitution Of India, 1950 — Article 226
High Courts17 Dec 2018Dismissed
Shashi Parihar And Ors @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0029
High Courts17 Dec 2018Allowed
Lakhbir Kour And Others @APPELLANT@Hash State Of Jammu & Kashmir
Jammu And Kashmir High Court · (2018) 12 J&K CK 0028
Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 498AIndian Penal Code, 1860 — Section 489A, 498A
High Courts17 Dec 2018Allowed
Gurcharan Singh & Ors @APPELLANT@Hash State Of Jammu & Kashmir And Another
Jammu And Kashmir High Court · (2018) 12 J&K CK 0027
Indian Penal Code, 1860 — Section 307, 326Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 307Code Of Criminal Procedure, 1973 — Section 173, 320, 320(9), 482
High Courts14 Dec 2018Dismissed
Naseem Kar Vs Sonamarg Development Authority Through CEO, Srinagar
Jammu And Kashmir High Court · (2018) 12 J&K CK 0099
Jammu & Kashmir Arbitration And Conciliation Act, 1997 — Section 9, 11
High Courts14 Dec 2018
Rameez Mohi-Ud-Din Lone @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 12 J&K CK 0048
Jammu And Kashmir Public Safety Act, 1978 — Section 8Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Arms Act, 1959 — Section 7, 25
High Courts14 Dec 2018Dismissed
Naseem Kar APPELLANT@Hash Sonamarg Development Authority Through CEO, Srinagar
Jammu And Kashmir High Court · (2018) 12 J&K CK 0047
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 9, 11
High Courts14 Dec 2018Dismissed
Sona (Dead) And Others @APPELLANT@Hash Malik And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0046
Code Of Civil Procedure, 1908 — Section 10, 11, 115Constitution Of Jammu And Kashmir, 1956 — Section 104, 227Constitution Of India, 1950 — Article 227
High Courts14 Dec 2018Dismissed
Baba Chemicals @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0045
Constitution Of Jammu And Kashmir, 1956 — Section 6Levy Of Tolls Act, 1995 — Section 5Constitution Of India, 1950 — Article 14, 19
High Courts14 Dec 2018Dismissed
Zamir Ahmad Bhat And Others APPELLANT@Hash Union Of India And Others
Jammu And Kashmir High Court · (2018) 12 J&K CK 0044
Madhya Pradesh Municipalities Act, 1961 — Section 94(7)
High Courts14 Dec 2018Disposed Off
Sheikh Iftikhar Ahmad APPELLANT@Hash National Institute Of Technology & Anr
Jammu And Kashmir High Court · (2018) 12 J&K CK 0043
High Courts14 Dec 2018Dismissed
Suraj Parkash Khajuria @APPELLANT@Hash Omkar Nath Bhalla And Anr
Jammu And Kashmir High Court · (2018) 12 J&K CK 0039
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts14 Dec 2018Disposed Off
Ram Murti Avinash @APPELLANT@Hash State Of Jammu & Kashmir Anr
Jammu And Kashmir High Court · (2018) 12 J&K CK 0038
Code Of Criminal Procedure, 1898 — Section 561ACode Of Criminal Procedure, 1973 — Section 4(1), 156, 156(2), 156(3), 154, 190