Jammu & Kashmir Control Of Building Operations Regulations 1998 — Section 4Solid Waste Management Rules, 2016 Solid — Rule 3(1)(30), 15, 15(e)(f), 15(zf)

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High Courts27 Nov 2018Disposed Off

Syed Abdul Wahid @APPELLANT@Hash Service Selection Board And Ors

Jammu And Kashmir High Court · (2018) 11 J&K CK 0101

Jammu and Kashmir Daily Rated Workers Work Charged Employees (WCE) regularization Rules, 1994 — Rule 4, 8Constitution Of India, 1950 — Article 14

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High Courts27 Nov 2018Dismissed

Mohammad Mehraj-Ud-Din Khan @APPELLANT@Hash Investigating Officer & Ors

Jammu And Kashmir High Court · (2018) 11 J&K CK 0100

Prevention Of Corruption Act, 1988 — Section 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 420, 468, 471Code Of Criminal Procedure, 1898 — Section 561A

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High Courts27 Nov 2018

Adil Hussain Dar @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 11 J&K CK 0099

Constitution Of India, 1950 — Article 22(5)

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High Courts27 Nov 2018Disposed Off

Anju Bala And Anr. @APPELLANT@Hash L.I.C Of India And Ors.

Jammu And Kashmir High Court · (2018) 11 J&K CK 0034

Life Insurance Corporation Of India (Agents) Regulations, 1972 — Rule 19(2)

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High Courts27 Nov 2018Dismissed

Sr. Regional Manager F.C.I. Jammu And Anr @APPELLANT@Hash Kartar Chand And Others

Jammu And Kashmir High Court · (2018) 11 J&K CK 0033

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High Courts22 Nov 2018Dismissed

Bashir Ahmad Dar @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 11 J&K CK 0098

Constitution Of Jammu And Kashmir, 1956 — Section 103Constitution Of India, 1950 — Article 226

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High Courts22 Nov 2018Disposed Off

Gulla Dobi And Ors @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 11 J&K CK 0097

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High Courts22 Nov 2018

Mohammad Tajamul Masoodi @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 11 J&K CK 0096

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 21(c), 29, 37Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 201

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High Courts22 Nov 2018Allowed

Mushtaq Ahmad Sheikh @APPELLANT@Hash State Of Jammu & Kashmir And Anr

Jammu And Kashmir High Court · (2018) 11 J&K CK 0095

Jammu And Kashmir Public Safety Act, 1978 — Section 8

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High Courts22 Nov 2018

Reyaz Ahmad Ahangar @APPELLANT@Hash @APPELLANT@Hash State Of Jammu & Kashmir And Anr

Jammu And Kashmir High Court · (2018) 11 J&K CK 0094

Jammu And Kashmir Public Safety Act, 1978 — Section 8Constitution Of India, 1950 — Article 21, 22(3), 22(5)

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High Courts22 Nov 2018Dismissed

State Of Jammu & Kashmir @APPELLANT@Hash Susheetal Abrol

Jammu And Kashmir High Court · (2018) 11 J&K CK 0044

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 420A

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High Courts22 Nov 2018Dismissed

Sourav Kumar Aggarwal @APPELLANT@Hash Shahid Butt

Jammu And Kashmir High Court · (2018) 11 J&K CK 0043

Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 24, 25, 415, 420

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High Courts22 Nov 2018Dismissed

Pitamber Singh And Ors. @APPELLANT@Hash State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2018) 11 J&K CK 0042

Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 379, 427Prevention Of Damage to Public Property Act, 1984 — Section 3

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High Courts22 Nov 2018Dismissed

Mohd Ashraf And Anr. @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 11 J&K CK 0041

Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 420, 429, 467, 468Code Of Criminal Procedure, 1973 — Section 156, 156(3), 482

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High Courts22 Nov 2018Allowed

Razia Begum And Ors. @APPELLANT@Hash State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2018) 11 J&K CK 0040

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 323, 452, 504, 506, 552

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High Courts22 Nov 2018Dismissed

Parveen Singh @APPELLANT@Hash Abdul Rashid And Others

Jammu And Kashmir High Court · (2018) 11 J&K CK 0039

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 195A, 201, 302Code Of Criminal Procedure, 1973 — Section 164A, 174, 227, 228, 268, 269

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