High Courts18 Sept 2019Disposed Of
Haseena Akhtar Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0075
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 193 of 610
High Courts18 Sept 2019Partly Allowed
Mumtaz Ahmad Lone And Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0074
Jammu And Kashmir Civil Services (Classification, Control & Appeal) Rules, 1956 — Rule 30Jammu And Kashmir Police. Rules, 1960, — Rule 359, 359(2)Jammu And Kashmir Civil Services Regulations Volume 1 — Article 163
High Courts18 Sept 2019Disposed Of
Summaya Mumtaz And Anr Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0039
High Courts18 Sept 2019Dismissed
Kishori Lal Gaind And Another Vs Vaibhav Mehra
Jammu And Kashmir High Court · (2019) 09 J&K CK 0038
Jammu And Kashmir High Court Rules, 1999 — Rule 64, 65, 66Code Of Civil Procedure, 1908 — Order 47 Rule 1Jammu And Kashmir High Court Rules, 1975 — Rule 51, 51(2)
High Courts17 Sept 2019Disposed Of
Khurshid Ahmad Lone Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0082
Jammu And Kashmir Public Safety Act, 1978 — Section 3, 8(a), 13, 14(2)Code Of Criminal Procedure, 1973 — Section 161Unlawful Activities (Prevention) Act, 1967 — Section 13
High Courts17 Sept 2019Dismissed
Executive Engineer Vs Ramees Ahmad Chopan And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0081
High Courts17 Sept 2019Disposed Of
Ghulam Mohammad Lone & Ors Vs Dr. Pawan Kumar Kotwal
Jammu And Kashmir High Court · (2019) 09 J&K CK 0080
High Courts17 Sept 2019Disposed Of
Ashok Kumar Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0040
Jammu And Kashmir Civil Service Regulations, 1956 — Article 242
High Courts13 Sept 2019Disposed Of
Insha Bashir And Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0084
High Courts13 Sept 2019Disposed Of
Sajjad Ahmad Shalla Vs Bashir Ahmad Khan & Anr
Jammu And Kashmir High Court · (2019) 09 J&K CK 0083
High Courts13 Sept 2019Dismissed
Vishal Bhagat Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0042
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 170, 171, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 161
High Courts13 Sept 2019Disposed Of
Javad iqbal Mattoo Vs State And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0041
High Courts12 Sept 2019Disposed Of
Sanam Razaq And Anr Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0045
High Courts12 Sept 2019Disposed Of
Vishal Sharma Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0044
High Courts12 Sept 2019Allowed
Dabur India Limited Vs Union Of India And Another
Jammu And Kashmir High Court · (2019) 09 J&K CK 0043
High Courts11 Sept 2019Disposed Of
Kanchan (Alias Shabnum) And Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0090
High Courts11 Sept 2019Allowed
Hasnain Masoodi And Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0089
High Courts11 Sept 2019Dismissed
Union Of India & Ors Vs Manzoor Ahmad Wani
Jammu And Kashmir High Court · (2019) 09 J&K CK 0088
High Courts11 Sept 2019Dismissed
Altaf Ahmad Bhat Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0087
High Courts11 Sept 2019Dismissed
Fayaz Ahmad Bhat And Another Vs Union Of India And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0086