COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,196 judgments · page 195 of 610

High Courts02 Sept 2019Dismissed

Shabir Ahmed And Ors Vs State Of Jammu & Kashmir And Anr

Jammu And Kashmir High Court · (2019) 09 J&K CK 0003

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 164AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 342, 366, 376Code Of Criminal Procedure, 1898 — Section 561A

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High Courts02 Sept 2019Dismissed

Shakeel Hussain Vs State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 09 J&K CK 0002

Jammu And Kashmir Civil Services Decentralization & Recruitment Rules, 2010 — Rule 14, 14(7)

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High Courts02 Sept 2019Dismissed

Regency Amusements Private Ltd Vs State Of Jammu & Kashmir And Anr

Jammu And Kashmir High Court · (2019) 09 J&K CK 0001

Jammu And Kashmir High Court Rules, 1999 — Rule 138(4)

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High Courts30 Aug 2019Disposed Off

Iqbal Bano Vs State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2019) 08 J&K CK 0025

Constitution Of India, 1950 — Article 226

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High Courts28 Aug 2019

Irshad Ahmad Bhat Vs State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 08 J&K CK 0028

Arms Act, 1959 — Section 7, 25Jammu And Kashmir Public Safety Act, 1978 — Section 8(a)Constitution Of India, 1950 — Article 22(5)

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High Courts28 Aug 2019Allowed

Mubashir Ishrat Vs State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 08 J&K CK 0027

Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13Code Of Criminal Procedure, 1973 — Section 161, 164AConstitution Of India, 1950 — Article 22, 22(5)

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High Courts27 Aug 2019Dismissed

Hilal Ahmad Lone Vs State Of Jammu & Kashmir And Anr

Jammu And Kashmir High Court · (2019) 08 J&K CK 0029

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29, 37Code Of Criminal Procedure, 1973 — Section 161, 164A, 164A(1), 268, 269

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High Courts27 Aug 2019Disposed Off

Tariq Hussain Saleem Vs State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 08 J&K CK 0026

Jammu And Kashmir Casual And Other Workers-Regular Engagement Rules, 2017 — Rule 11(b)

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High Courts23 Aug 2019Allowed

Mohammad Rafiq Zargar Vs State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 08 J&K CK 0024

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High Courts21 Aug 2019Allowed

Prinkle Mahajan Vs Shoba Sharma

Jammu And Kashmir High Court · (2019) 08 J&K CK 0019

Code Of Civil Procedure, 1908 — Order 5 Rule 17, Order 5 Rule 20

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High Courts21 Aug 2019Dismissed

M/s New India Structure Pvt. Ltd And Others Vs Union Of India And Others

Jammu And Kashmir High Court · (2019) 08 J&K CK 0018

Electricity (Supply) Act, 1948 — Section 43, 43A, 43A(1), 43(1)(2), 43A(2)Constitution Of India, 1950 — Article 12, 14, 226

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High Courts20 Aug 2019Disposed Off

Pahalgam Peoples Welfare Organization Vs State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 08 J&K CK 0017

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High Courts19 Aug 2019Dismissed

Amri Devi And Another Vs State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2019) 08 J&K CK 0022

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 304B, 497(C), 498A

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High Courts19 Aug 2019Dismissed

Kuldeep Sharma Vs State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2019) 08 J&K CK 0021

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High Courts19 Aug 2019

IRA Leo A/W Connected Matter Vs State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2019) 08 J&K CK 0020

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High Courts19 Aug 2019Disposed Off

Vijay Kumar Thappa Vs State Of Jammu & Kashmir And Another

Jammu And Kashmir High Court · (2019) 08 J&K CK 0016

Constitution Of India, 1950 — Article 226

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High Courts17 Aug 2019Disposed Off

Dr. Shami Kumar & Dr. Gaurav Singh Manhas Vs State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2019) 08 J&K CK 0023

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High Courts16 Aug 2019Disposed Off

Anant Singh Vs State Of Jammu & Kashmir And Another

Jammu And Kashmir High Court · (2019) 08 J&K CK 0015

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High Courts16 Aug 2019Dismissed

Mohammad Hussain Vs Commissioner Secretary To Government, Home Department And Others

Jammu And Kashmir High Court · (2019) 08 J&K CK 0014

Jammu And Kashmir Public Safety. Act, 1978 — Section 8, 13Constitution Of India, 1950 — Article 14, 21, 22, 22(5), 226

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High Courts16 Aug 2019Dismissed

Swaran Singh And Another Vs State Of Jammu & Kashmir And Another

Jammu And Kashmir High Court · (2019) 08 J&K CK 0013

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 2006 — Section 5(2)Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 3A, 13

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