High Courts20 Nov 2019Dismissed
Mohammad Sidiq Kantroo Vs Ghulam Rasool Kantroo
Jammu And Kashmir High Court · (2019) 11 J&K CK 0050
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 187 of 610
High Courts20 Nov 2019Dismissed
Shahidia Begum Vs State Of Jammu And Kashmir Th. Secretary Education Deptt. And Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0034
Constitution Of India, 1950 — Article 226
High Courts20 Nov 2019Disposed Of
Shiv Dev Chand Vs State Of Jammu And Kashmir Th. Secretary Education Deptt. And Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0033
High Courts20 Nov 2019Disposed Of
Krishan Lal & Others Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0032
High Courts20 Nov 2019Disposed Of
Rubina Akhtar Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0031
High Courts19 Nov 2019Disposed Of
M/S Me And Mom Vs Union Territory Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0058
High Courts19 Nov 2019Dismissed
Gull Mohammad Ashraf Jalali & Ors Vs State Of Jammu And Kashmir & Anr
Jammu And Kashmir High Court · (2019) 11 J&K CK 0057
Code Of Criminal Procedure, 1973 — Section 173Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120
High Courts19 Nov 2019Disposed Of
Mohammad Amin Khan & Ors Vs Union Of India & Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0056
High Courts19 Nov 2019Dismissed
Afroza Bano & Ors Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0055
Constitution Of India, 1950 — Article 14, 16
High Courts19 Nov 2019Disposed Of
Abdul Ahmad Dar Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0054
Jammu And Kashmir Civil Services Regulations Volume I — Article 168D(1), 240GJammu And Kashmir Civil Services Regulations Volume II — Rule 7A, 33A
High Courts18 Nov 2019Disposed Of
Inderjeet Singh And Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0020
High Courts15 Nov 2019Disposed Of
Premo Devi Vs State Of Jammu & Kashmir And Anothers
Jammu And Kashmir High Court · (2019) 11 J&K CK 0019
Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts07 Nov 2019Dismissed
Showkat Hussain And Others Vs Mst Nazia Jeelani And Another
Jammu And Kashmir High Court · (2019) 11 J&K CK 0018
Code Of Criminal Procedure, 1973 — Section 488Jammu And Kashmir Protection Of Women From Domestic Violence Act, 2010 — Section 2(a), 12Code Of Criminal Procedure, 1898 — Section 561A
High Courts07 Nov 2019Partly Allowed
Bajaj Allianz General Insurance Company Limited Vs Darshan Kour And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0017
High Courts06 Nov 2019Dismissed
Johnson V.G Vs Union Of India Through Home Secretary
Jammu And Kashmir High Court · (2019) 11 J&K CK 0016
Border Security Force Act, 1968 — Section 11(2), 19(a), 19(b), 21(2), 60, 62, 173(8)Border Security Force Rules, 1969 — Rule 22(2), 170, 173, 177
High Courts06 Nov 2019Disposed Of
Kuldeep Kumar Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0015
Civil Service Regulations Volume I — Article 242
High Courts05 Nov 2019Dismissed
Muzaffar Ahmad Shah & Ors Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0014
Constitution Of India, 1950 — Article 32, 226
High Courts05 Nov 2019Allowed
Irshad Ahmad Mir Vs State Of Jammu & Kashmir & Anr
Jammu And Kashmir High Court · (2019) 11 J&K CK 0013
Jammu And Kashmir Public Safety. Act, 1978 — Section 8(a), 13Unlawful Activities (Prevention) Act, 1967 — Section 10Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 505(I)(B)
High Courts05 Nov 2019Allowed
Shabir Ahmad Mir Vs State Of Jammu & Kashmir & Anr
Jammu And Kashmir High Court · (2019) 11 J&K CK 0012
Jammu And Kashmir Public Safety. Act, 1978 — Section 8(a)Unlawful Activities (Prevention) Act, 1967 — Section 13Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 148, 149, 153A, 307, 332, 336, 353
High Courts05 Nov 2019Dismissed
Ghulam Rasool Vs Mohd. Sharief And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0011
Specific Relief Act, 1963 — Section 34Specific Relief Act, 1877 — Section 42Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 6 Rule 17