COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,196 judgments · page 186 of 610

High Courts26 Nov 2019Disposed Of

Sofi Omer Rashid Vs State Of Jammu And Kashmir & Ors

Jammu And Kashmir High Court · (2019) 11 J&K CK 0037

Jammu And Kashmir Rights Of Persons With Disabilities Act, 2018 — Section 33Jammu And Kashmir Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1998 — Section 25

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High Courts26 Nov 2019Single Bench

Tarsem Kumar Vs Union Of India And Others

Jammu And Kashmir High Court · (2019) 11 J&K CK 0023

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High Courts25 Nov 2019Disposed Of

Gh Nabi Ganie Vs State Of Jammu And Kashmir & Ors

Jammu And Kashmir High Court · (2019) 11 J&K CK 0045

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High Courts25 Nov 2019Disposed Of

Zahid Farooq Vs Union Territory Of Jammu And Kashmir & Ors

Jammu And Kashmir High Court · (2019) 11 J&K CK 0044

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High Courts25 Nov 2019Disposed Of

Nazneen Gowhar Vs Union Territory Of Jammu And Kashmir & Ors

Jammu And Kashmir High Court · (2019) 11 J&K CK 0043

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High Courts25 Nov 2019Dismissed

Muzaffar Hussain Vs Union Territory Of Jammu And Kashmir & Ors

Jammu And Kashmir High Court · (2019) 11 J&K CK 0042

Constitution Of India, 1950 — Article 226

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High Courts25 Nov 2019Disposed Of

Vishno Devi Vs State Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2019) 11 J&K CK 0026

Jammu And Kashmir Civil Service Regulations, 1956 — Article 242Jammu And Kashmir Civil Service Regulations, 1956 — Rule 242

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High Courts25 Nov 2019Disposed Of

Surjit Singh Vs Ranju Jasrotia And Others

Jammu And Kashmir High Court · (2019) 11 J&K CK 0025

Code Of Civil Procedure, 1908 — Order 7 Rule 11Jammu And Kashmir Co-Operative Societies Act, 1989 — Section 168

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High Courts25 Nov 2019Single Bench

Ashok Kumar Raina Vs State Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2019) 11 J&K CK 0024

Constitution Of India, 1950 — Article 226

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High Courts22 Nov 2019Disposed Of

Surinder Kour And Others Vs State Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2019) 11 J&K CK 0030

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High Courts22 Nov 2019Disposed Of

Saika Yaqoob Malik And Another Vs Union Territory Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2019) 11 J&K CK 0029

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High Courts22 Nov 2019Disposed Of

Kusam Katoch Vs Union Territory Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2019) 11 J&K CK 0028

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High Courts22 Nov 2019Disposed Of

Anuradha Sharma Vs Union Territory Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2019) 11 J&K CK 0027

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High Courts21 Nov 2019Disposed Of

Sofi Arif Maqbool Vs State Of Jammu And Kashmir & Ors

Jammu And Kashmir High Court · (2019) 11 J&K CK 0049

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High Courts21 Nov 2019Disposed Of

Arif Younis Ganie Vs State Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2019) 11 J&K CK 0048

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High Courts21 Nov 2019Dismissed

Manzoor Ahmad Dar Vs State Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2019) 11 J&K CK 0047

Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13

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High Courts21 Nov 2019Disposed Of

Tawseef Ahmad Lone Vs State Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2019) 11 J&K CK 0046

Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 13Code Of Criminal Procedure, 1973 — Section 161

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High Courts20 Nov 2019Disposed Of

Centre For Peace And Protection Of Human Rights Vs State Of Jammu And Kashmir & Ors

Jammu And Kashmir High Court · (2019) 11 J&K CK 0053

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High Courts20 Nov 2019Dismissed

Dr. Shameem Ahmad Bhat Vs Divisional Commissioner Sgr And Ors

Jammu And Kashmir High Court · (2019) 11 J&K CK 0052

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High Courts20 Nov 2019Disposed Of

Raman Uppal Vs State Of Jammu And Kashmir & Ors

Jammu And Kashmir High Court · (2019) 11 J&K CK 0051

Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 31

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