High Courts12 Dec 2019Disposed Of
Shakeel Ahmad Sheikh Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0027
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 184 of 610
High Courts12 Dec 2019Dismissed
Jagdish Raj Shastri Vs Union Territory Of Jammu And Kashmir And Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0026
Jammu And Kashmir Public Premises (Eviction Of Unauthorised Occupants) Act, 1988 — Section 12(1)Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 9
High Courts11 Dec 2019Disposed Of
Farooqa Akhter & Ors Vs Union Territory Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0034
Jammu And Kashmir Public Premises (Eviction Of Unauthorized Occupants) Act, 1969 — Section 4(1)
High Courts11 Dec 2019Disposed Of
Ghulam Qadir Rather Vs State Of Jammu And Kashmir And Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0033
Constitution Of India, 1950 — Article 22(5)
High Courts11 Dec 2019Disposed Of
Mohammad Rafiq Bhat Vs State Of Jammu And Kashmir & Others
Jammu And Kashmir High Court · (2019) 12 J&K CK 0032
Jammu and Kashmir Police Rules, 1960 — Rule 359
High Courts11 Dec 2019Disposed Of
Sheikh Muzaffar Ahmad And Others Vs Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 12 J&K CK 0031
High Courts11 Dec 2019Disposed Of
Syed Iqbal Tahir Geelani Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0030
High Courts10 Dec 2019Dismissed
Farah Yousuf Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 12 J&K CK 0025
Constitution Of India, 1950 — Article 14, 16Jammu And Kashmir Public Service Commission (Business And Procedure) Rules, 1980 — Rule 51
High Courts10 Dec 2019Dismissed
United India Insurance Co. Ltd Vs Rafiqa And Others
Jammu And Kashmir High Court · (2019) 12 J&K CK 0024
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 337, 427Motor Vehicles Act, 1988 — Section 2(31), 147(1)(b), 147(3), 149, 163A, 165, 168Code Of Civil Procedure, 1908 — Section 13
High Courts10 Dec 2019Disposed Of
Abdul Majeed Bhat Vs Union Territory Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0023
High Courts10 Dec 2019Disposed Of
Dr.M.A.Shah Vs Union Of India And Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0022
High Courts09 Dec 2019Disposed Of
Imtiyaz Ahmad Pahloo Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0011
Constitution Of India, 1950 — Article 22(5)
High Courts09 Dec 2019Disposed Of
Ashraf Ganie Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0010
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts09 Dec 2019Dismissed
Nasreen Jan & Ors Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0009
Jammu And Kashmir Land Revenue Act, 1996 — Section 94, 95
High Courts07 Dec 2019Dismissed
Manzoor Ahmad Gunna And Ors Vs State And Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0015
Jammu And Kashmir Arbitration Act, Svt. 2002 — Section 3, 8, 20, 20(3), 41Code Of Civil Procedure, 1908 — Section 34
High Courts07 Dec 2019Disposed Of
Abdul Hamid Awan Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0014
High Courts07 Dec 2019Allowed/Disposed Of
Ghulam Mohi-Ud-Din Khan Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 12 J&K CK 0013
Constitution Of India, 1950 — Article 311, 311(1), 311(2), 311(2)(b), 311(2)(c)Jammu And Kashmir Government Employees (Conduct) Rules, 1971 — Rule 14, 20Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 149, 307
High Courts07 Dec 2019Dismissed
Irfan Ahmad Bhat And Others Vs SKUAST And Others
Jammu And Kashmir High Court · (2019) 12 J&K CK 0012
Constitution Of India, 1950 — Article 246, 246(1), 246(2), 246(3), 254, 254(1), 254(2)Jammu And Kashmir High Court Rules, 1999 — Rule 36(2)University Grants Commission (Institutions Deemed To Be Universities) Regulations, 2010 — Regulation 1.1.1, 2.0.0, 4.3.0, 4.4.1
High Courts06 Dec 2019Disposed Of
Sajad Ahmad Tantray Vs State Of Jammu And Kashmir Others
Jammu And Kashmir High Court · (2019) 12 J&K CK 0017
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts06 Dec 2019Disposed Of
Fayaz Ahmad Paul Vs State Of Jammu And Kashmir Others
Jammu And Kashmir High Court · (2019) 12 J&K CK 0016
Constitution Of India, 1950 — Article 22(5)Code Of Criminal Procedure, 1973 — Section 161Jammu And Kashmir Public Safety Act, 1978 — Section 13