COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,196 judgments · page 183 of 610

High Courts19 Dec 2019Dismissed

Shalinder Kumar Singh Vs Union Of India & Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0051

Constitution Of India, 1950 — Article 32, 136, 137, 145Code Of Civil Procedure, 1908 — Order 47, Order 47 Rule 1Supreme Court Rules, 1966 — Order 40, Order 40 Rule 1, Order 40 Rule 5

High Courts19 Dec 2019Dismissed

R. K. Munshi Vs State Of Jammu And Kashmir & Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0046

Jammu and Kashmir Civil Services (House Rent. Allowance and City Compensatory Allowance) Rules, 1992 — Rule 6(h)(ii), 6(h)(iv)

High Courts18 Dec 2019Dismissed

Farooq Ahmad Bakshi & Anr Vs Union Territory Of Jammu And Kashmir & Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0054

Constitution Of India, 1950 — Article 77, 162, 226Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 27Jammu And Kashmir Civil Servants (Removal Of Doubts And Declaration Of Rights) Ordinance, 1956 — Section 3(1)

High Courts18 Dec 2019Disposed Of

HK Auto World Private Limited Vs Union Of India & Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0053

High Courts18 Dec 2019Disposed Of

Tosh Chander And Others Vs Union Territory Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2019) 12 J&K CK 0049

Code Of Criminal Procedure, 1973 — Section 320, 482Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 498A

High Courts18 Dec 2019Disposed Of

Bahar Din Vs Union Territory Of Jammu And Kashmir

Jammu And Kashmir High Court · (2019) 12 J&K CK 0048

Indian Penal Code, 1860 — Section 420

High Courts18 Dec 2019Disposed Of

Ashiq Ali Vs Union Territory Of Jammu And Kashmir

Jammu And Kashmir High Court · (2019) 12 J&K CK 0047

Indian Penal Code, 1860 — Section 420

High Courts17 Dec 2019Dismissed

Ghulam Rasool Bhat Vs Union Territory Of Jammu And Kashmir & Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0038

Constitution Of India, 1950 — Article 77, 162, 226Jammu And Kashmir Civil Servants (Removal Of Doubts And Declaration Of Rights)Act, 1956 — Section 3(1)

High Courts16 Dec 2019Disposed Of

Ajaz Hussain Rizvi Vs State Of Jammu And Kashmir & Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0042

Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 13

High Courts16 Dec 2019Disposed Of

Residents Of Dooru Bragam Butgund And Ors Vs State Of Jammu And Kashmir & Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0041

High Courts16 Dec 2019Disposed Of

Shakeel Ahmad Yatoo Vs State And Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0040

Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 13

High Courts16 Dec 2019Disposed Of

Tufail Ahmad Lone & Anr Vs Jammu And Kashmir Service Selection Board & Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0039

High Courts16 Dec 2019Disposed Of

Abdul Rashid Vs State Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2019) 12 J&K CK 0035

Civil Service Regulations Volume I — Article 242

High Courts13 Dec 2019Allowed

Vinod Kumar Bhat Vs Abdul Majeed Lone And Another

Jammu And Kashmir High Court · (2019) 12 J&K CK 0045

Constitution Of Jammu And Kashmir, 1956 — Section 104Jammu And Kashmir Migrants (Stay Of Proceedings) Act, 1997 — Section 2(c), 3, 4

High Courts13 Dec 2019Disposed Of

Nazir Ahmad Mir Vs State And Anr

Jammu And Kashmir High Court · (2019) 12 J&K CK 0044

Constitution Of India, 1950 — Article 22(5)

High Courts13 Dec 2019Dismissed

Ghulam Nabi Bhat Vs State Of Jammu And Kashmir & Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0043

Code Of Civil Procedure, 1908 — Order 7 Rule 11Jammu And Kashmir Land Revenue Act, 1996 — Section 94, 95

High Courts13 Dec 2019Disposed Of

Daljeet Singh And Ors Vs Union Territory Of Jammu And Kashmir Th. Secy. Food Civil Supplies Deptt. And Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0037

High Courts13 Dec 2019

Jammu Municipal Corp And Another Vs Rakhil Gill And Others

Jammu And Kashmir High Court · (2019) 12 J&K CK 0036

Jammu And Kashmir Civil Service Regulations Volume II — Regulation 108BB

High Courts12 Dec 2019Disposed Of

Altaf Ahmad Rather & Anr Vs State Of Jammu And Kashmir

Jammu And Kashmir High Court · (2019) 12 J&K CK 0029

Constitution Of India, 1950 — Article 21General Rules (Criminal), 1980 — Rule 81, 82, 83, 84Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 302

High Courts12 Dec 2019Disposed Of

Rameez Raja Vs Union Of India & Ors

Jammu And Kashmir High Court · (2019) 12 J&K CK 0028

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 2 Rule 2National Institutes Of Technology, Science Education And Research Act, 2007 — Section 26(3), 26(4)