High Courts08 Mar 2021Dismissed
Rajesh Kumar Tomar Vs Union Of India And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0008
Rajasthan Urban Improvement Act, 1959 — Section 52, 52(1), 52(2)Constitution Of India, 1950 — Article 226, 226(2)
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,204 judgments · page 135 of 611
High Courts05 Mar 2021Allowed
State Of J&K Vs Mohammad Ashraf Hajam And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0018
Egress And Internal Movement (Control) Ordinance, 2005 — Section 3Foreigners Act, 1946 — Section 14Jammu And Kashmir Constitution Act, 1996 — Section 5, 38
High Courts05 Mar 2021Allowed
United India Insurance Ltd Vs Firdous Hussain Mir And Anr
Jammu And Kashmir High Court · (2021) 03 J&K CK 0017
Motor Vehicles Act, 1988 — Section 140, 149, 149(2), 165, 166, 173Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 338Jammu And Kashmir Motor Vehicles Rules, 1991 — Rule 324, 325, 326
High Courts05 Mar 2021Disposed Of
Nazir Ahmad And Another Vs Gh.Rasool And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0016
High Courts05 Mar 2021Disposed Of
Ashwani Kumar Vs Ut Of Jk And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0010
High Courts05 Mar 2021Dismissed
Roop Kour Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0009
High Courts05 Mar 2021Dismissed
Dr. Naseer Mir And Ors Vs Union Territory Of Jk And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0001
Constitution Of India, 1950 — Article 14, 226
High Courts04 Mar 2021Dismissed
Bodh Raj Vs Jeet Singh
Jammu And Kashmir High Court · (2021) 03 J&K CK 0087
Code Of Civil Procedure, 1908 — Section 151Constitution Of India, 1950 — Article 227
High Courts04 Mar 2021Disposed Of
M/S. H.P.Singh Vs G.M. Northern Railways And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0086
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 6(11)Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts04 Mar 2021Allowed
Saif Ali Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2021) 03 J&K CK 0012
Code Of Criminal Procedure, 1973 — Section 161, 164A, 437Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 376, 506, 506(ii)
High Courts04 Mar 2021Disposed Of
Jda Vs Vishal Gupta And Another
Jammu And Kashmir High Court · (2021) 03 J&K CK 0011
Jammu And Kashmir Control Of Building Operations Act, 1988 — Section 7(3), 13
High Courts04 Mar 2021Disposed Of
Habibullah Vs Gulzar Hussain
Jammu And Kashmir High Court · (2021) 03 J&K CK 0003
High Courts04 Mar 2021Dismissed
Mushtaq Ahmad Dar And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0002
Code Of Civil Procedure, 1908 — Order 47 Rule 1Constitution Of India, 1950 — Article 20
High Courts03 Mar 2021Dismissed
Mushtaq Ahmad Ganie And Ors Vs Ut Of J&K And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0103
Jammu And Kashmir Migrant Immovable Property (Preservation, Protection And Restraint On Distress Sales) Act, 1997 — Section 5, 7Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 4, 8
High Courts03 Mar 2021Allowed
Aijaz Ahmad Dar Vs Ut Of J&K And Another
Jammu And Kashmir High Court · (2021) 03 J&K CK 0102
Jammu And Kashmir Public Safety Act, 1978 — Section 13, 17(1)General Clauses Act, 1897 — Section 21Constitution Of India, 1950 — Article 22(5)
High Courts03 Mar 2021Allowed
Manzoor Ahmad Wani Vs Umar Rafiq Ganai And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0101
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 420Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 482
High Courts03 Mar 2021Dismissed
National Insurance Co. Ltd Vs Javid Ahmad Malik And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0085
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts03 Mar 2021Dismissed
State Of Jammu And Kashmir Vs Mohd. Shabir
Jammu And Kashmir High Court · (2021) 03 J&K CK 0084
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302Limitation Act, 1963 — Section 5
High Courts03 Mar 2021Dismissed
State Of J&K Vs Tarsem Raj And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0083
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 27, 42
High Courts03 Mar 2021Disposed Of
Masooda Begum And Anr Vs Mohammad Ashraf Dar
Jammu And Kashmir High Court · (2021) 03 J&K CK 0005
Code Of Criminal Procedure, 1898 — Section 192, 192(2), 488, 488(8)