High Courts16 Mar 2021Disposed Of
Farooq Ahmad Shah And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0036
Jammu And Kashmir Wildlife (Protection) Act, 1978 — Section 10, 29, 35(6), 38
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,204 judgments · page 134 of 611
High Courts16 Mar 2021Disposed Of
National Insurance Company Ltd Vs Ghulam Nabi Chopan And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0035
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A
High Courts16 Mar 2021Disposed Of
National Insurance Company Ltd Vs Naseema Begum And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0034
High Courts15 Mar 2021Dismissed
M/S Sofi Enterprises Vs Union Of India And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0045
Indian Contract Act, 1872 — Section 39Constitution Of India, 1950 — Article 12, 14
High Courts10 Mar 2021Disposed Of
Javid Ahmad Wani Vs Government Of Jk &Anr
Jammu And Kashmir High Court · (2021) 03 J&K CK 0106
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 149, 326, 336, 341Constitution Of India, 1950 — Article 22(5)
High Courts10 Mar 2021Disposed Of
Ghulam Hassan Wagay Vs State Of Jk And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0105
Jammu And Kashmir Public Safety Act, 1978 — Section 13Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 149, 307, 332, 336, 353, 427Constitution Of India, 1950 — Article 22(5)
High Courts10 Mar 2021Disposed Of
Rasik Ahmad Nengroo Vs State Of Jk And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0104
Jammu And Kashmir Public Safety Act, 1978 — Section 13Code Of Criminal Procedure, 1973 — Section 169Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 121A, 148, 149, 188, 307, 332, 336, 392
High Courts10 Mar 2021Dismissed
Shafat Ahmad Chesti Vs Habibullah Dhobi
Jammu And Kashmir High Court · (2021) 03 J&K CK 0046
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 323, 506Oaths Act, 1969 — Section 7Indian Penal Code, 1860 — Section 174
High Courts10 Mar 2021Dismissed
State Of J&K Vs Romesh Kumar
Jammu And Kashmir High Court · (2021) 03 J&K CK 0026
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts10 Mar 2021Disposed Of
State Of J&K Vs Abdul Hafeez & Anr
Jammu And Kashmir High Court · (2021) 03 J&K CK 0025
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 9A, 25
High Courts10 Mar 2021Dismissed
State Of J&K Vs Rattanjeet Singh
Jammu And Kashmir High Court · (2021) 03 J&K CK 0024
Evidence Act, 1872 — Section 27Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 201, 302Arms Act, 1959 — Section 4, 25
High Courts10 Mar 2021Allowed
Naseema Rashid Wani And Another Vs Jammu Municipal Corporation And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0023
Jammu And Kashmir Municipal Corporation Act, 2000 — Section 248Constitution Of India, 1950 — Article 226
High Courts10 Mar 2021Dismissed
Neeraj Dhar Vs Union Of India And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0022
Railway Protection Force Act, 1957 — Section 8, 15Railway Protection Force Rules, 1987 — Rule 28, 90
High Courts10 Mar 2021Allowed
Suresh Kumar Rekhi And Another Vs Union Of India And Another
Jammu And Kashmir High Court · (2021) 03 J&K CK 0021
Prevention Of Money Laundering Act, 2002 — Section 3, 4Jammu And Kashmir Public Men And Public Servants Declaration Of Assets And Other Provisions Act, 1983 — Section 12, 14, 13, 15Prevention Of Corruption Act, 1988 — Section 5(1), 5(2), 5(1)(2)
High Courts10 Mar 2021Disposed Of
Karanjeet Kour And Ors Vs Union Territory J&K And Another
Jammu And Kashmir High Court · (2021) 03 J&K CK 0020
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 406, 498AProtection Of Women from Domestic Violence Act, 2005 — Section 12Hindu Marriage Act, 1955 — Section 13B
High Courts10 Mar 2021Disposed Of
National Insurance Co. Ltd Vs Santosh Devi And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0019
Employee's Compensation Act, 1923 — Section 30Motor Vehicles Act, 1988 — Section 3, 4, 14, 15, 149(2), 167
High Courts10 Mar 2021Dismissed
State Of J&K Vs Kulbir Singh
Jammu And Kashmir High Court · (2021) 03 J&K CK 0006
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302, 307Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 161
High Courts09 Mar 2021Dismissed
Kafil-Ur-Rehman And Ors Vs Union Territory Of Jk And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0007
Constitution Of India, 1950 — Article 226
High Courts08 Mar 2021Dismissed
State Of J&K Vs Riaz Ahmed
Jammu And Kashmir High Court · (2021) 03 J&K CK 0089
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 55
High Courts08 Mar 2021Dismissed
State Of Jammu And Kashmir Vs Mohinder Singh
Jammu And Kashmir High Court · (2021) 03 J&K CK 0088
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15