High Courts03 Nov 2021Disposed Of
Dheeraj Kumar And Another Vs Ujala Devi
Jammu And Kashmir High Court · (2021) 11 J&K CK 0014
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 112 of 609
High Courts03 Nov 2021Disposed Of
Mohd. Mushtaq And Another Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2021) 11 J&K CK 0013
Indian Penal Code, 1860 — Section 323, 376, 452, 498A, 506Code Of Criminal Procedure, 1973 — Section 107, 109, 156(3)
High Courts03 Nov 2021Disposed Of
Darminder Singh And Others Vs State Of J&K And Anr
Jammu And Kashmir High Court · (2021) 11 J&K CK 0012
Code Of Criminal Procedure, 1973 — Section 320, 482Code Of Criminal Procedure, 1989 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 498A
High Courts03 Nov 2021Dismissed
Samitra Devi Vs Shree Kumar Kotwal And Others
Jammu And Kashmir High Court · (2021) 11 J&K CK 0011
Code Of Civil Procedure, 1908 — Order 39, Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 — Section 91
High Courts03 Nov 2021Disposed Of
Roshan Lal Chowdhary Vs State And Ors
Jammu And Kashmir High Court · (2021) 11 J&K CK 0010
High Courts02 Nov 2021Disposed Of
M/S Bhagwan Steel Works Vs Mohd Rafiq BDO Rajouri And Another
Jammu And Kashmir High Court · (2021) 11 J&K CK 0007
High Courts02 Nov 2021
Irshad Hussain Vs State And Ors
Jammu And Kashmir High Court · (2021) 11 J&K CK 0006
High Courts02 Nov 2021Allowed
Latief Ahmad Rather Vs Union Territory Of J&K & Anr
Jammu And Kashmir High Court · (2021) 11 J&K CK 0003
Constitution Of India, 1950 — Article 22(5)General Clauses Act, 1897 — Section 21Jammu And Kashmir Public Safety Act, 1978 — Section 13
High Courts01 Nov 2021Dismissed
Mst Jameela Bano And Others Vs Qazi Abdul Rashid
Jammu And Kashmir High Court · (2021) 11 J&K CK 0009
Constitution Of India, 1950 — Article 136, 227Code Of Civil Procedure, 1908 — Section 100, 103Jammu And Kashmir Houses And Shops Rent Control Act, 1966 — Section 13
High Courts01 Nov 2021Dismissed
Valley Motor Corporation Vs Jamsheed Ahmad Akhoon And Anr
Jammu And Kashmir High Court · (2021) 11 J&K CK 0008
Jammu And Kashmir Consumer Protection Act, 1987 — Section 18A
High Courts01 Nov 2021Allowed
Avtar Krishan Koul Vs Vijay Kumar And Others
Jammu And Kashmir High Court · (2021) 11 J&K CK 0005
High Courts01 Nov 2021Dismissed
Kulbir Singh Vs UCO Bank And Ors
Jammu And Kashmir High Court · (2021) 11 J&K CK 0004
High Courts01 Nov 2021
Sheraz Ahmad Bhat Vs Union Territory Of JK & Ors
Jammu And Kashmir High Court · (2021) 11 J&K CK 0002
High Courts01 Nov 2021Dismissed
Mohammad Latief Dar Vs JK Projects Construction Corporation Limited & Anr
Jammu And Kashmir High Court · (2021) 11 J&K CK 0001
High Courts29 Oct 2021Disposed Of
Mst. Fancy Nabi Dar & Another Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2021) 10 J&K CK 0068
High Courts29 Oct 2021Partly Allowed
Union Of India And Others Vs Isha Chemicals & Micro Nutrients And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0067
High Courts29 Oct 2021Disposed Of
Humaira Yousuf Shawl And Others Vs Hilal Ahmad Bhat And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0066
High Courts29 Oct 2021Dismissed
Mohsin Rizvi Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2021) 10 J&K CK 0065
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 363, 366, 376Code Of Criminal Procedure, 1973 — Section 164A
High Courts29 Oct 2021
Neeraj Khajuria Vs Kuldeep Khajuria
Jammu And Kashmir High Court · (2021) 10 J&K CK 0064
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 164A
High Courts29 Oct 2021
Dr. Rajendra Mishra Vs University Of Jammu And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0063
Constitution Of India, 1950 — Article 14, 16University Grant Commissio (Minimum Qualifications For Appointment Of Teachers And Other Academic Staff In Universities And Colleges And Other Measures For The Maintenance Of Standards In Higher Education) Regulations, 2010 — Regulation 4.4.5, 4.4.5(3), 6.3.1, 16.3University Grants Commission Act, 1956 — Section 26(1)(e), 26(1)(g)