High Courts21 Aug 2026
United India Insurance Co. Ltd. Vs Mohan Singh & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4177
Code of Civil Procedure, 1908-Order XVIMotor Vehicle Act
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2026
408 judgments · page 9 of 21
High Courts21 Aug 2026
M/s Dinesh Kumar Sharma Constructions Pvt. Ltd. th. Harsh Kumar Sharma Vs U. T. of J&K & Ors.
Jammu And Kashmir High Court · 2022 INSC 319
Constitution of India-Article 14, 226
High Courts21 Aug 2026
M/s Dinesh Kumar Sharma Constructions Pvt. Ltd. th. Harsh Kumar Sharma Vs U. T. of J&K & Ors.
Jammu And Kashmir High Court · 2022 INSC 319
Constitution of India-Article 14, 226
High Courts21 Aug 2026
Anirudh Chand Katoch & Ors. Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4175
Constitution of Jammu and Kashmir-Section 104Land Revenue Act-Section 27
High Courts21 Aug 2026
Sabeer Ahmed Vs UT Of Jammu & Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4173
Jammu & Kashmir Public Safety Act-Section 8IPC-Section 188BNS-Section 223
High Courts21 Aug 2026
Sunil Kumar Vs Jammu & Kashmir Special Tribunal Jammu & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4172
High Courts21 Aug 2026
S. Manpreet Singh Vs State Of J&K & Ors.
Jammu And Kashmir High Court · 2026 INSC 439
Jammu and Kashmir Panchayati Raj Act, 1989-Section 2(1)(j)Constitution of India-Article 226, 142, 21-A
High Courts21 Aug 2026
Mohd Jabbar Vs State Of J&K & Ors.
Jammu And Kashmir High Court · 2026 INSC 439
Constitution of India-Article 226, 21-A, 142
High Courts21 Aug 2026
Mohd. Abbas Malik & Anr. Vs State Of J&K & Ors.
Jammu And Kashmir High Court · 2026 INSC 439
Constitution of India-Article 21-A, 142NCTE Regulations and Notifications
High Courts20 Aug 2026Dismissed
Anil Sethi Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4186
CrPC-Section 482, 156(3)RPC-420, 467, 468, 471, 120-B
High Courts20 Aug 2026
Jai Dev Kaalra & Anr. Vs Union Territory Of Jammu And Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4182
J&K Excise Act-Section 47Liquor Licence and Sale Rules, 1984-Rule 30, 30(5)
High Courts20 Aug 2026
Karnail Singh & Anr. Vs Rahul Singh Sambyal & Anr.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4185
Code of Criminal Procedure, 1973-Section 482, 197IPC-Section 504, 506Police Act-Section 8
High Courts20 Aug 2026Dismissed
Shakeel Ahmed Vs UT Of J&K & Anr.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4184
Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 483, 480IPC-Section 377POCSO Act, 2012-Sections 5, 6, 4, 29, 30
High Courts20 Aug 2026
Anil Kumar Jalali Vs UT of J&K & Anr.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4183
Right to Information ActCivil Services (Classification, Control and Appeal) Rules 1956-Rule 24
High Courts20 Aug 2026
State (now UT) of J&K Vs Showket Hussain & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4181
RPC-Sections 366, 376, 109CrPC-Section 161
High Courts20 Aug 2026
Mohd. Asgar @ Tola Vs UT of Jammu & Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4180
Jammu and Kashmir Public Safety Act-Section 8(1)(a)Constitution of India-Article 22(5)RPC-Sections 429/342/382/147/148/506
High Courts19 Aug 2026
Ashok Kumar Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4187
Jammu and Kashmir Land Revenue Act-Section 13Constitution of India-Article 14, 21
High Courts18 Aug 2026
Albert David Limited Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4194
Code of Criminal Procedure, 1973-Section 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Drugs and Cosmetics Act, 1940-Section 18, 18(a)(i), 18A, 22, 23, 23(4)(iii), 25, 25(3), 25(4), 27(d)
High Courts18 Aug 2026
Union Of India & Ors. Vs No 12924358X Ex Sepoy Jitender Singh
Jammu And Kashmir High Court · (2026) 08 J&K CK 4193
TA Act-Section 8TA Regulations 1948-Rule 14(A)Pension Regulations for the Army, 2009 (Part-I)-Rule 53(a)
High Courts18 Aug 2026
Tirath Ram Vs J&K Special Tribunal Jammu and Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4192
Constitution of India-Article 226Agrarian Reforms Act-Section 4, 8CPC-Order XXIII Rule 3A, XXIII Rule 3