High Courts08 Sept 2026Dismissed

Hassan Sheikh and others Vs Abdul Hamid Turey and others

Jammu And Kashmir High Court · (2026) 09 J&K CK 0928

Code of Civil Procedure, 1908-Section 96, Order II Rule 2, Order VII Rule 14(3), Order XIII Rule 2, Order XXIII Rule 1, Order XLI Rule 27Indian Evidence Act, 1872-Section 65(e), 65(f), 74, 76, 77Jammu and Kashmir Land Revenue Act-Section 31
High Courts08 Sept 2026Disposed of

Peer Saif Din Vs Union of India

Jammu And Kashmir High Court · (2026) 09 J&K CK 0920

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8/21, 28, 29, 37, 50, 52, 54, 57, 60, 67Code of Criminal Procedure, 1973-Section 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 491, 492
High Courts29 Aug 2026Disposed of

Sunil Malik and Hemla Aggarwal Vs UT of J&K

Jammu And Kashmir High Court · (2026) 08 J&K CK 0802

Prevention of Corruption Act, Svt. 2006-Section 5(1)(d), 5(2)Ranbir Penal Code-Section 409, 468, 471, 120-BCode of Criminal Procedure-Section 156, 161, 173(8), 202, 457, 482, 537