COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2026

408 judgments · page 4 of 21

High Courts25 Sept 2026Dismissed

Ghulam Mohd Ganaie & Ors. Vs Mst. Sajida Begum & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5870

Constitution of India-Article 227Agrarian Act 1976-Section 31Jammu and Kashmir Alienation of Land Act 1995-Section 5

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High Courts25 Sept 2026Disposed Of

Union Territory Of J&K & Ors. Vs Mehmooda Shaheen Medical Trust Hospital

Jammu And Kashmir High Court · (2026) 09 J&K CK 5869

J&K Public Premises (Eviction of Unauthorized Occupants) Act, 1959-Section 07RPC-Sections 447-A, 353, 506, 336General Clauses Act, 1897-Section 27

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High Courts25 Sept 2026Allowed

Ali Hussain Shah Vs Union Territory Of Jammu And Kashmir

Jammu And Kashmir High Court · (2026) 09 J&K CK 5850

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 480Code of Criminal Procedure, 1973-Section 439, 437, 173(8), 167(2)Indian Penal Code-Sections 409, 420, 467, 468, 471, 477-A, 120-B

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High Courts25 Sept 2026Disposed Of

Dr. Saima Kabir Vs Union Territory Of J&K & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5842

Constitution of India-Article 226, 23

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High Courts25 Sept 2026Disposed Of

Rafiq Ahmad Chowhan Vs Union Territory Of Jammu & Kashmir & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5840

Constitution of India-Article 226

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High Courts25 Sept 2026Dismissed

State Of J&K Vs Bashir Ahmed & Anr.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5832

Cr.P.C.-Section 195RPC-Section 188PCA Act-Section 3

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High Courts22 Sept 2026

Mohammad Ayoub Bhat Vs Abdul Rehman Bhat

Jammu And Kashmir High Court · (2026) 09 J&K CK 3662

Constitution of India-Article 227CPC-Order 21 Rule 11, XXI Rule 35, XXI Rule 32

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High Courts22 Sept 2026

Mohammad Ayoub Bhat Vs Abdul Rehman Bhat

Jammu And Kashmir High Court · (2026) 09 J&K CK 4398

Constitution of India-Article 227CPC-Order 21 Rule 11, XXI Rule 35, XXI Rule 32

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High Courts22 Sept 2026

Suhail Ahmad Wani Vs Union Territory Of Jammu & Kashmir & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 3680

Constitution of India-Article 226, 311NDPS Act-Sections 8, 20, 22, 29Police Act, 1983-Sections 18, 19

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High Courts22 Sept 2026

Mohammad Amin Rather Vs Union Territory of Jammu & Kashmir & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 3687

Constitution of India-Article 226, 311Police Act, 1983-Section 18, 19

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High Courts22 Sept 2026Disposed Of

Irfan Akbar Malla & Ors. Vs Union Territory Of Jammu And Kashmir & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 3688

Constitution of India-Article 226Public Safety Act [PSA]BNS-Sections 136, 351(2)

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High Courts22 Sept 2026Allowed

Mohammad Amin Dar Vs Union Territory Of Jammu & Kashmir & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 3690

Constitution of India-Article 226Prevention of Corruption ActRPC

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High Courts22 Sept 2026

XXXX (Minor Aged 11 Years) Vs Union Territory Of Jammu & Kashmir & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 3691

Constitution of India-Article 21, 226Medical Termination of Pregnancy Act, 1971-Section 3(2)(b)Medical Termination of Pregnancy Rules, 2003-Rule 3-B

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High Courts22 Sept 2026

Bajaj Allianz General Insurance Company Vs Aijaz Ahmad Najar & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 3693

Motor Vehicles Act, 1988-Section 168

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High Courts21 Sept 2026

Biostadt India Ltd. Vs Union Of India & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 3266

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High Courts21 Sept 2026

Dr. Abdul Hamid Mir Vs Ut Of Jammu And Kashmir & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 3271

Constitution of India-Article 226J&K Prevention of Corruption Act-Section 5(2)RPC-Section 420

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High Courts21 Sept 2026

PWD R&B Contractors Association Th. Narinder Gupta Vs UT Of J&K & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 3272

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High Courts21 Sept 2026

UOI & Ors. Vs Parlahad Singh & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 3273

Limitation Act-Section 5

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High Courts21 Sept 2026

UT Of J&K & Ors. Vs Rameshwar Dutt & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 3279

Jammu and Kashmir Reorganization Act, 2019

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High Courts18 Sept 2026

Neena Sharma Vs State Of J&K & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 2553

Constitution of India-Article 21-A, 142NCTE Regulations

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