COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2026

408 judgments · page 2 of 21

High Courts28 Sept 2026Disposed Of

Mst. Haleema & Anr. Vs State Of Jammu And Kashmir & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5897

Jammu and Kashmir Water Resources (Regulation & Management) Act, 2010-Chapter V, Section 12, 26, 28, 77, 88, 89Transfer of Property Act, 1882-Section 8Constitution of India-Article 31, 300-A

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High Courts28 Sept 2026Dismissed

Mrs. Kareena Jamwal, (Alias Zulikha Hussain) Vs Union Territory Of Jammu & Kashmir & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5896

Constitution of India-Article 226Hindu Succession Act

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High Courts28 Sept 2026Dismissed

Kartar Chand & Ors. Vs Dr. Asgar Hussain Samoon & Anr.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5895

Jammu and Kashmir Reorganisation Act, 2019J&K Education (Gazetted) College Service Recruitment Rules, 1995J&K Education (Gazetted) Colleges Service Recruitment Rules, 2004

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High Courts28 Sept 2026Allowed

State Of Jammu & Kashmir Vs Ghulam Mohammad Lone

Jammu And Kashmir High Court · (2026) 09 J&K CK 5893

Jammu and Kashmir Civil Services Regulations, 1956-Article 226(2)Constitution of India-Article 311

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High Courts28 Sept 2026Disposed Of

Tanvir Ahmad Dar & Ors. Vs Union Territory Of Jammu & Kashmir & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5890

Jammu and Kashmir Land Acquisition Act, Samvat 1990-Section 18Right to Fair Compensation and Transparency in Land Acquisition Rehabilitation and Resettlement Act, 2013-Section 64

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High Courts28 Sept 2026Dismissed

National Insurance Co. Ltd. Vs Radha Devi & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5888

Motor Vehicles Act-Section 6

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High Courts28 Sept 2026Disposed Of

Tasleema Hussain Shah Vs Union Territory Of Jammu And Kashmir & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5885

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High Courts28 Sept 2026Disposed Of

Imtizamia Committee Jamia Masjid Bilal, Panzinara-A Th. Its Chairman Vs Union Territory Of Jammu & Kashmir & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5884

CPC-Order 1, Rule 8

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High Courts28 Sept 2026Dismissed

Oriental Insurance Co. Ltd. Vs Jan Begum & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5883

Employees Compensation Act, 1923-Section 30

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High Courts28 Sept 2026Dismissed

Nisar Ahmad Bhat Vs Rafia Jan

Jammu And Kashmir High Court · (2026) 09 J&K CK 5882

Guardian and Wards Act, 1890-Section 47, 9, 9(1)

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High Courts28 Sept 2026Dismissed

Shree Pal Singh & Ors. Vs Central Bureau Of Investigation

Jammu And Kashmir High Court · (2026) 09 J&K CK 5880

RPC-Section 120-B, 420J&K Prevention of Corruption Act, Svt. 2006-Section 5(2), 5(1)(d), 4-HCr.P.C.-Section 173

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High Courts28 Sept 2026Disposed Of

Mohd Waseem Khan & Ors. Vs Azra Bibi & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5867

Jammu and Kashmir Protection of Women from Domestic Violence Act, 2010-Section 12

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High Courts28 Sept 2026Dismissed

Shakeel Ahmad Hajam & Anr. Vs State Of J&K & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5864

Ranbir Penal Code-Section 148, 149, 300, 302, 304, 304(II), 307, 324, 325, 336, 354, 427, 447Code of Criminal Procedure (Cr.P.C.)-Section 342, 512

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High Courts28 Sept 2026

Anoop Dutta & Anr. Vs Union Territory Of J&K & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5860

Jammu and Kashmir Reorganization Act, 2019-Sections 95, 96Code of Civil Procedure, 1908-Order V Rule 1, VIII Rule 1, VIII Rule 6A, VIII Rule 9, VIII Rule 10, XXVII Rule 5B, Section 89, 151Andhra Pradesh Reorganization Act, 2014-Section 101

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High Courts28 Sept 2026Dismissed

Kartar Chand & Ors. Vs Dr. Asgar Hussain Samoon & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 5843

Jammu and Kashmir Reorganisation Act, 2019J&K Education (Gazetted) College Service Recruitment Rules, 1995J&K Education (Gazetted) Colleges Service Recruitment Rules, 2004

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High Courts28 Sept 2026