High Courts19 Mar 2021Dismissed
State Of J&K Vs Mohd. Mushtak And Another
Jammu And Kashmir High Court · (2021) 03 J&K CK 0066
Code Of Criminal Procedure, 1973 — Section 174, 342Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 306, 498A
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2021
724 judgments · page 26 of 37
High Courts19 Mar 2021Dismissed
Doulat Ram And Anr Vs Roop Chand And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0065
Code Of Civil Procedure, 1908 — Order 41 Rule 16, Order 41 Rule 17
High Courts19 Mar 2021Disposed Of
Mohammad Akram Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0064
Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13, 13(1), 19, 19(1)Maharashtra Prevention Of Dangerous Activities Of Slumlords, Boot-leggers, Drugs Offenders And Dangerous Persons Act, 1981 — Section 3, 8, 8(1), 14, 14(1), 21Constitution Of India, 1950 — Article 22(5)
High Courts18 Mar 2021Disposed Of
Rafiq Ahmad Magray Vs State Of Jk &Anr
Jammu And Kashmir High Court · (2021) 03 J&K CK 0109
Constitution Of India, 1950 — Article 22(4)
High Courts18 Mar 2021Disposed Of
Manzoor Ahmad Bhat And Anr Vs Habibullah Mir And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0032
Code Of Criminal Procedure, 1973 — Section 156, 156(3)
High Courts18 Mar 2021Dismissed
Toufeeq Ahmad Sheikh Vs Ut Of Jk
Jammu And Kashmir High Court · (2021) 03 J&K CK 0031
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 37, 50
High Courts17 Mar 2021Dismissed
Ravi Kumar Sharma Vs Principal Secretary And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0097
High Courts17 Mar 2021Dismissed
State Of J&K Vs Jahangir Ahmad Dar
Jammu And Kashmir High Court · (2021) 03 J&K CK 0096
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts17 Mar 2021Allowed
Navneet R. Jhanwar Vs State Tax Officer And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0095
Central Goods And Services Tax Act, 2017 — Section 54, 54(1)Central Goods And Services Tax Rules, 2017 — Rule 92, 92(3), 107Constitution Of India, 1950 — Article 14, 226
High Courts17 Mar 2021Dismissed
State Of J&K And Others Vs Manzoor Ahmad Dar And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0033
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 148, 149, 201, 302, 304, 323, 336, 354, 427, 447, 452Code Of Criminal Procedure, 1973 — Section 161Evidence Act, 1872 — Section 32
High Courts16 Mar 2021Disposed Of
Ali Mohammad Ahanger And Ors Vs Zooni And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0107
Constitution Of India, 1950 — Article 227
High Courts16 Mar 2021Dismissed
Divisional Manager Jksfc Bhaderwah Vs Doost Mohammad
Jammu And Kashmir High Court · (2021) 03 J&K CK 0098
Employee's Compensation Act, 1923 — Section 2(b), 4(1)(c)(ii), 20, 30
High Courts16 Mar 2021Dismissed
Divisional Manager Jksfc Ramban Vs Balwan Singh
Jammu And Kashmir High Court · (2021) 03 J&K CK 0094
Employee's Compensation Act, 1923 — Section 2(b), 4(1)(c)(ii), 20, 30
High Courts16 Mar 2021Dismissed
Divisional Manager Sfc Doda Vs Mohd Ayoub
Jammu And Kashmir High Court · (2021) 03 J&K CK 0093
Employee's Compensation Act, 1923 — Section 2(b), 4(1)(c)(ii), 20, 30
High Courts16 Mar 2021Dismissed
Divisional Manager Jksfc Doda Vs Safdar Ali
Jammu And Kashmir High Court · (2021) 03 J&K CK 0092
Employee's Compensation Act, 1923 — Section 2(b), 4(1)(c)(ii), 20, 30
High Courts16 Mar 2021Disposed Of
Enviro-Sanitation J&K Vs Municipal Corporation
Jammu And Kashmir High Court · (2021) 03 J&K CK 0091
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 11(6)
High Courts16 Mar 2021Dismissed
Bashir Ahmad Mir Vs Batool
Jammu And Kashmir High Court · (2021) 03 J&K CK 0044
Guardians And Wards Act, 1890 — Secton 25, 43Transfer Of Property Act 1882 — Section 123Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts16 Mar 2021Dismissed
Abu Hussain Vs Mohammad Abdullah And Ors
Jammu And Kashmir High Court · (2021) 03 J&K CK 0043
Code Of Civil Procedure, 1908 — Order 9 Rule 13, Order 43 Rule 1, Order 43 Rule 1(d)
High Courts16 Mar 2021Dismissed
Mohammad Abass Bhat Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 03 J&K CK 0042
Jammu And Kashmir. Public Safety Act, 1978 — Section 8(A), 10A, 13Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 302, 364Unlawful Activities (Prevention) Act, 1967 — Section 13, 16, 18, 19, 39
High Courts16 Mar 2021Dismissed
State Of J&K Vs Javaid Najeeb Ud Din And Another
Jammu And Kashmir High Court · (2021) 03 J&K CK 0041
Evidence Act, 1872 — Section 106Jammu And Kashmir Prevention Of Corruption Act, 2006 — Section 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 405, 409