COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2021

724 judgments · page 24 of 37

High Courts31 Mar 2021Disposed Of

Qaiser Iqbal Yatoo Vs J&K Handicrafts (S&E) Corporation Ltd. And Anr

Jammu And Kashmir High Court · (2021) 03 J&K CK 0115

Indian Penal Code Act 1860 — Section 328, 376Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 31(3)

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High Courts31 Mar 2021Disposed Of

Mohd. Rashid Vs State Of J&K

Jammu And Kashmir High Court · (2021) 03 J&K CK 0078

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302, 363, 376Jammu And Kashmir Juvenile Justice (Care And Protection Of Children) Act, 2013 — Section 2, 2(n), 8, 21, 51, 52, 68, 69Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 7A, 20

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High Courts31 Mar 2021Disposed Of

Farooq Ahmed Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2021) 03 J&K CK 0077

Right Of Children to Free And Compulsory Education Act, 2009 — Section 2(f), 28Jammu And Kashmir Government Employees (Conduct) Rules 1971 — Rule 10

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High Courts31 Mar 2021Dismissed

M/S Kulwant Singh Enterprise Vs Union Of India And Ors

Jammu And Kashmir High Court · (2021) 03 J&K CK 0056

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High Courts31 Mar 2021Dismissed

State Vs Mohd. Raees

Jammu And Kashmir High Court · (2021) 03 J&K CK 0055

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 201, 302

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High Courts29 Mar 2021Dismissed

Mehbooba Mufti Vs Union Of India And Ors

Jammu And Kashmir High Court · (2021) 03 J&K CK 0116

Passports Act, 1967 — Section 6, 6(2)(c), 11Constitution Of India, 1950 — Article 21

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High Courts29 Mar 2021Dismissed

Gulshan Nazir Vs Union Of India And Ors

Jammu And Kashmir High Court · (2021) 03 J&K CK 0114

Passports Act, 1967 — Section 6, 6(2)(c), 11Constitution Of India, 1950 — Article 21

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High Courts29 Mar 2021Disposed Of

M/S Datar Security Pvt. Ltd Vs Jammu And Kashmir Bank Ltd. And Others

Jammu And Kashmir High Court · (2021) 03 J&K CK 0081

Constitution Of India, 1950 — Article 14, 226

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High Courts29 Mar 2021Disposed Of

M/S K.B. Construction Company Vs Union Of India And Others

Jammu And Kashmir High Court · (2021) 03 J&K CK 0076

Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 11, 11(6), 31(7)(a), 31(7)(b), 34, 34(2), 34(2)(b)

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High Courts29 Mar 2021Dismissed

Abdul Ahad Malla Vs Government Of Jammu And Kashmir And Ors

Jammu And Kashmir High Court · (2021) 03 J&K CK 0063

Jammu And Kashmir Municipal Act, 2000 — Section 25

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High Courts29 Mar 2021Disposed Of

Inhabitants Of Panchayat Changa (B) Vs Ut Of Jammu And Kashmir And Ors

Jammu And Kashmir High Court · (2021) 03 J&K CK 0062

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High Courts29 Mar 2021Disposed Of

Nishu Kumar Vs Union Of India And Ors

Jammu And Kashmir High Court · (2021) 03 J&K CK 0061

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High Courts29 Mar 2021Disposed Of

B.R.School Of Nursing And Others Vs Union Territory Of J&K And Other

Jammu And Kashmir High Court · (2021) 03 J&K CK 0060

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High Courts29 Mar 2021Dismissed

Ankush Gupta And Another Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2021) 03 J&K CK 0059

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High Courts29 Mar 2021Partly Allowed

Talvinder Kour Vs State And Ors

Jammu And Kashmir High Court · (2021) 03 J&K CK 0058

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High Courts29 Mar 2021Dismissed

Bholi Devi Vs Skuast And Ors

Jammu And Kashmir High Court · (2021) 03 J&K CK 0057

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High Courts26 Mar 2021Dismissed

Abdul Majeed Dar Vs Hafiza Begum And Anr

Jammu And Kashmir High Court · (2021) 03 J&K CK 0118

Code Of Criminal Procedure, 1973 — Section 488Code Of Criminal Procedure, 1898 — Section 561A

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High Courts26 Mar 2021Dismissed

Mushtaq Ahmad Khan Vs Rafiq Ahmad Sheikh And Anr

Jammu And Kashmir High Court · (2021) 03 J&K CK 0117

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 403, 406, 409, 417, 420, 506

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High Courts26 Mar 2021Disposed Of

Ranjit Singh And Another Vs Union Territory Of J&K And Ors

Jammu And Kashmir High Court · (2021) 03 J&K CK 0075

Indian Penal Code Act 1860 — Section 34, 417, 420Code Of Criminal Procedure, 1973 — Section 320, 482

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High Courts26 Mar 2021Disposed Of

Mohd. Yaqoob And Others Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2021) 03 J&K CK 0070

Indian Penal Code Act 1860 — Section 109, 147, 307, 323, 336, 341, 366, 427

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