High Courts03 May 2021Disposed Of

Mustaq Ahmad Katoch Vs Ut Of J&K

Jammu And Kashmir High Court · (2021) 05 J&K CK 0006

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 19, 20, 24, 27A, 29, 37Indian Penal Code Act 1860 — Section 201Constitution Of India, 1950 — Article 21
High Courts01 May 2021Allowed

Gulzar Ahmad Parray Vs Ut Of J&K And Another

Jammu And Kashmir High Court · (2021) 05 J&K CK 0002

Arms Act, 1959 — Section 7, 25Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 149, 307, 332, 336, 353, 427Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts01 May 2021Allowed

Rayees Ahmad Hakak Vs Ut Of J&K And Others

Jammu And Kashmir High Court · (2021) 05 J&K CK 0001

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3
High Courts29 Apr 2021Dismissed

Mehraj-Ud-Din Bhat And Anr Vs Mohsin Hassan And Others

Jammu And Kashmir High Court · (2021) 04 J&K CK 0058

Jammu And Kashmir Tenancy Act, 1980 — Section 56, 68A(2)Jammu And Kashmir Big Landed Estates Abolition Act, 2007 — Section 24Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 19
High Courts27 Apr 2021Disposed Of

National Investigation Agency Vs Owais Amin @ Cherry & Ors

Jammu And Kashmir High Court · (2021) 04 J&K CK 0066

National Investigation. Agency Act, 2008 — Section 5, 6, 8, 21Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 121, 121A, 122, 124A, 306, 307, 309, 411Unlawful Activities (Prevention) Act, 1967 — Section 15, 16, 18, 20, 23, 38, 39, 45(1)
High Courts27 Apr 2021Dismissed

Daljit Singh Vs Union Territory Of J&K

Jammu And Kashmir High Court · (2021) 04 J&K CK 0065

Code Of Criminal Procedure, 1973 — Section 438Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420Constitution Of India, 1950 — Article 21