High Courts28 May 2021Dismissed
Dr Nazir Ahmad Dhar Vs Musthaq Ahmad Dhar And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0053
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2021
724 judgments · page 18 of 37
High Courts28 May 2021Allowed
Abdul Aziz Khan And Another Vs Ghulam Mohammad Langoo
Jammu And Kashmir High Court · (2021) 05 J&K CK 0052
Evidence Act, 1872 — Section 116East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A
High Courts25 May 2021Disposed Of
Farooq Ahmad Bhat Alias Tawheedi Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0048
Jammu And Kashmir Public Safety Act, 1978 — Section 13Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Constitution Of India, 1950 — Article 19, 21, 22, 22(2)(b), 22(5)
High Courts24 May 2021Dismissed
Rohit Sharma Vs Ut Of J&K And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0049
High Courts24 May 2021Dismissed
Abdul Rashid Khan And Ors Vs Union Territory Of Jk And Ors
Jammu And Kashmir High Court · (2021) 05 J&K CK 0047
Constitution Of India, 1950 — Article 226
High Courts21 May 2021Dismissed
Muneer Ahmad Akhoon Vs State And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0046
Jammu And Kashmir Land Revenue Act, 1996 — Section 15(3)
High Courts21 May 2021Disposed Of
Abdul Qayoom Dar Vs Chief Engineer (Nz-V), Cpwd, Satwari, Jammu And Ors
Jammu And Kashmir High Court · (2021) 05 J&K CK 0045
Arbitration And Conciliation Act, 1996 — Section 11Constitution Of India, 1950 — Article 14, 19, 226
High Courts21 May 2021Dismissed
Syed Hassan Shah And Others Vs Ut Of J&K And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0044
Code Of Civil Procedure, 1908 — Section 115Constitution Of India, 1950 — Article 226, 227
High Courts20 May 2021Disposed Of
Ahmed Din And Another Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2021) 05 J&K CK 0051
Indian Penal Code, 1860 — Section 34, 354, 452Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 164, 482
High Courts20 May 2021Dismissed
National Insurance Company Limited Vs Mohammad Akbar Magray
Jammu And Kashmir High Court · (2021) 05 J&K CK 0043
Motor Vehicles Act, 1988 — Section 165
High Courts20 May 2021Disposed Of
National Insurance Company Limited Vs Sitara Begum And Ors
Jammu And Kashmir High Court · (2021) 05 J&K CK 0042
High Courts20 May 2021Dismissed
Abdul Qayoom Khan And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0041
Jammu And Kashmir Restitution Of Mortgaged Properties Act, 1976 — Section 4, 16Constitution Of India, 1950 — Article 226
High Courts20 May 2021Disposed Of
Ghulam Mohammad Bhat And Anr Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0040
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts20 May 2021Disposed Of
Altaf Hussain Mufti Vs Javed Choudhary
Jammu And Kashmir High Court · (2021) 05 J&K CK 0039
Indian Penal Code, 1860 — Section 499, 500Code Of Criminal Procedure, 1973 — Section 499Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 211, 499
High Courts20 May 2021Disposed Of
Bajaj Allianz General Insurance Co. Vs Bashir Ahmad Mir And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0024
Central Motor Vehicles Rules, 1989 — Rule 3
High Courts20 May 2021Dismissed
Oriental Insurance Co. Ltd Vs Habibullah Dar And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0023
High Courts20 May 2021Disposed Of
M/S Sheikh Iron Store And Ors Vs Srinagar Municipal Corporation And Ors
Jammu And Kashmir High Court · (2021) 05 J&K CK 0022
Jammu And Kashmir Municipal Corporation Act, 2000 — Section 324
High Courts20 May 2021Disposed Of
United India Insurance Co. Ltd Vs Mumtaza Shah And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0021
High Courts19 May 2021Partly Allowed
State Of J&K And Another Vs Tanveer Ahmad Salah And Others
Jammu And Kashmir High Court · (2021) 05 J&K CK 0038
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 149, 299, 300, 302, 304A, 307, 323, 336, 341, 427, 447Code Of Criminal Procedure, 1973 — Section 161, 164A, 227, 228, 239, 267, 268, 512
High Courts19 May 2021Disposed Of
M/S Kashmir Kissan Agriculture Co-Operative Marketing Limited Vs National Fertilizer Limited And Ors
Jammu And Kashmir High Court · (2021) 05 J&K CK 0037
Constitution Of India, 1950 — Article 12