High Courts27 Dec 2021Dismissed
Nishant Koul Vs Romesh Chander And Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0060
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2021
724 judgments · page 2 of 37
High Courts27 Dec 2021Dismissed/Disposed Of
M/S Popular Gun Works Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 12 J&K CK 0059
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts27 Dec 2021Dismissed
Gurmeet Singh Vs Assistant Labour Commissioner, Jammu And Others
Jammu And Kashmir High Court · (2021) 12 J&K CK 0041
Payment Of Wages Act, 1936 — Section 17
High Courts27 Dec 2021Disposed Of
Predhiman Krishan Koul And Others Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2021) 12 J&K CK 0040
Constitution Of India, 1950 — Article 19, 21Prevention Of Corruption Act, 1988 — Section 5(2), 7, 13(1), 13(2)Indian Penal Code, 1860 — Section 109, 120B, 420, 420B, 447, 467, 468, 471
High Courts24 Dec 2021
Aman Satya Kachroo Trust Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 12 J&K CK 0057
High Courts24 Dec 2021Disposed Of
Abdul Salam Guroo Vs UT Of J & K And Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0035
Code Of Criminal Procedure, 1973 — Section 144
High Courts23 Dec 2021Disposed Of
Sabiya Salam & Anr Vs Sanjeev Verma & Anr
Jammu And Kashmir High Court · (2021) 12 J&K CK 0042
High Courts23 Dec 2021Disposed Of
Chaturveer Singh & Ors Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0036
Jammu And Kashmir Sikh Gurduwaras And Religious Endowment Rules, Of 1975 — Rule 63B, 63CJammu And Kashmir Sikh Gurdwaras And Religious Endowment Act, 1973 — Section 10, 13, 19
High Courts22 Dec 2021Dismissed
Rouf Bashir Allie Vs Union Territory Of J&K & Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0047
High Courts22 Dec 2021Dismissed
Jana & Anr Vs Rehti & Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0046
High Courts22 Dec 2021Allowed
Ashaq Zia Dar Vs Ghulam Mohi Ud Din Mir
Jammu And Kashmir High Court · (2021) 12 J&K CK 0045
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1989 — Section 540, 561A
High Courts22 Dec 2021Dismissed
Iqbal Ahmad Vs Rehana Muzaffar And Another
Jammu And Kashmir High Court · (2021) 12 J&K CK 0044
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(b)
High Courts22 Dec 2021Dismissed
Saleem Bakshi Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0043
High Courts22 Dec 2021Allowed
Mehraj Ahmad Bhat & Ors Vs State Of J&K And Anr
Jammu And Kashmir High Court · (2021) 12 J&K CK 0038
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 341, 354, 506Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307
High Courts22 Dec 2021Allowed
Ghulam Mohammad Dar Vs State Of J&K Through Vok Srinagar
Jammu And Kashmir High Court · (2021) 12 J&K CK 0037
Jammu And Kashmir Prevention Of Corruption Act, 1949 — Section 4, 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 161Code Of Criminal Procedure, 1989 — Section 342
High Courts21 Dec 2021
Afshan Anjum Baba & Ors Vs Union Territory Of JK & Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0051
High Courts21 Dec 2021Allowed
Sheikh Abbas & Others Vs Abdul Rashid Khuroo & Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0050
Food Safety And Standards Act, 2006 — Section 3(1)(zz), 3(1)(zf)(A)(i), 26(1)(2)(i)(ii), 52, 58, 59Indian Penal Code, 1860 — Section 166, 167
High Courts21 Dec 2021Disposed Of
Tanveera Hamid Naqashbandi Vs State Of JK And Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0049
Jammu And Kashmir Reservation Rules, 2005 — Rule 21(3), 23
High Courts21 Dec 2021Dismissed
Bashir Ahmad Parray Vs State Of JK & Ors
Jammu And Kashmir High Court · (2021) 12 J&K CK 0048
High Courts21 Dec 2021Allowed
Muhammad Shafi Ganai Vs State Through Zeeant Ayour
Jammu And Kashmir High Court · (2021) 12 J&K CK 0034
Code Of Criminal Procedure, 1989 — Section 428Food Safety And Standards Act, 2006 — Section 51, 52, 59Code Of Criminal Procedure, 1973 — Section 386, 391