High Courts22 Feb 2019Disposed Off
Sunanda Vs Gurdeep Singh
Jammu And Kashmir High Court · (2019) 02 J&K CK 0095
Hindu Marriage Act, 1980 — Section 16Code Of Criminal Procedure, 1973 — Section 24, 25
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2019
860 judgments · page 39 of 43
High Courts22 Feb 2019Disposed Off
Muskan Sharma Vs Rohit Kumar
Jammu And Kashmir High Court · (2019) 02 J&K CK 0094
Hindu Marriage Act, 1980 — Section 9Code Of Criminal Procedure, 1973 — Section 24, 25
High Courts22 Feb 2019Allowed
M/S Sapco India Vs The Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 02 J&K CK 0093
Jammu And Kashmir General Sales Tax Act, 1962 — Section 7(2), 7(3), 7(4), 7(5), 7(8), 7(11), 7(15), 8, 8(1)6, 8(6), 10, 10A, 10B, 10B(1), 11, 11A, 12, 16, 16(2), 16A, 16C(5), 24, 121
High Courts22 Feb 2019Dismissed
Ghulam Qadir Dandroo Ors Vs Mohammad Zaffar Iqbal & Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0088
Code Of Civil Procedure, 1908 — Order 40 Rule 1, Order 40 Rule 5, Order 47 Rule 1Constitution Of India, 1950 — Article 32, 136, 137, 145
High Courts22 Feb 2019Dismissed
Fazal Rehman Dar Vs Chief Engineer, PMGSY And Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0079
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 11
High Courts22 Feb 2019Dismissed
Anil Kumar Vs Mohd. Shafi Hajjam And Others
Jammu And Kashmir High Court · (2019) 02 J&K CK 0078
High Courts22 Feb 2019Dismissed
Abass Ali And Ors Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0077
Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 223, 313, 342, 451, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 161
High Courts22 Feb 2019Dismissed
Dr. Angelika Sharma Vs Central University Of Jammu And Others
Jammu And Kashmir High Court · (2019) 02 J&K CK 0076
High Courts21 Feb 2019
Bilal Ahmad Lone Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0059
Jammu & Kashmir Public Safety Act, 1978 — Section 8Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Unlawful Activities (Prevention) Act, 1967 — Section 13
High Courts21 Feb 2019Disposed Off
Abdul Hamid Mir Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0058
Jammu & Kashmir Public Safety Act, 1978 — Section 8(a), 13Code Of Criminal Procedure, 1973 — Section 161Constitution Of India, 1950 — Article 21, 22(5), 22(6)
High Courts21 Feb 2019Allowed
Javaid Ahmad Khan Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0057
Jammu & Kashmir Public Safety Act, 1978 — Section 8, 13Constitution Of India, 1950 — Article 22(5), 22(6)
High Courts20 Feb 2019
Irshad Ahmad Shah Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0063
Jammu & Kashmir Public Safety Act, 1978 — Section 8
High Courts20 Feb 2019
Irshad Hussain Mir Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 02 J&K CK 0062
Jammu And Kashmir Municipal Act, 2000 — Section 25, 25(4)Municipal Election Rules, 2003 — Rule 27
High Courts20 Feb 2019Dismissed
Dr. Sartaj Ahmad Ganie and Ors Vs State And Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0061
Jammu And Kashmir Civil Services (Special Provisions) Act, 2010 — Section 3, 3(b), 5, 10Constitution Of India, 1950 — Article 14, 16
High Courts20 Feb 2019
Dr. Bashir Ahmad Dar And Anr Vs State And Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0060
Jammu And Kashmir Civil Services (Special Provisions) Act, 2010 — Section 3, 3(b), 10Constitution Of India, 1950 — Article 14, 16
High Courts19 Feb 2019Dismissed
Mehraj-Ud-Din Bhat Vs Hilal Ahmad Khanday
Jammu And Kashmir High Court · (2019) 02 J&K CK 0075
Code Of Civil Procedure, 1908 — Order 37 Rule 3, Order 37 Rule 3(4), Order 37 Rule 3(5), Order 37 Rule 3(6), Order 37 Rule 3(6)(a)
High Courts19 Feb 2019
Nazir Ahmad Rather Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 02 J&K CK 0074
Jammu & Kashmir Public Safety Act, 1978 — Section 8(a)Unlawful Activities (Prevention) Act, 1967 — Section 18, 19Constitution Of India, 1950 — Article 21, 22(5)
High Courts19 Feb 2019
Hakim Abdul Rash Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 02 J&K CK 0073
Jammu & Kashmir Public Safety Act, 1978 — Section 8Constitution Of India, 1950 — Article 22(5), 22(6)
High Courts19 Feb 2019
Waqar Ahmad Moharkhan Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 02 J&K CK 0071
Jammu & Kashmir Public Safety Act, 1978 — Section 8, 13Constitution Of India, 1950 — Article 21, 22(5)
High Courts19 Feb 2019Disposed Off
Mst. Sabika Rizvi And Ors Vs Syeed Sujath Rizvi
Jammu And Kashmir High Court · (2019) 02 J&K CK 0069
Code Of Criminal Procedure, 1973 — Section 488, 489Code Of Criminal Procedure, 1898 — Section 561A