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Jammu And Kashmir High Court judgments, 2019

860 judgments · page 38 of 43

High Courts25 Feb 2019Disposed Off

Nasir Ahmad Ganie Vs State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 02 J&K CK 0083

Jammu & Kashmir Public Safety Act, 1978 — Section 8(a)Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Constitution Of India, 1950 — Article 22(5), 22(6)
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High Courts25 Feb 2019Dismissed

Shalini Jangira And Ors Vs Anil Bhan

Jammu And Kashmir High Court · (2019) 02 J&K CK 0082

Code Of Criminal Procedure, 1898 — Section 561, 561ANegotiable Instruments Act, 1881 — Section 138, 139, 141, 142, 145Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 420
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High Courts22 Feb 2019Allowed

Mohd Rafiq Vs State Of Jammu & Kashmir And Anr

Jammu And Kashmir High Court · (2019) 02 J&K CK 0111

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29, 36, 36A(4), 37Code Of Criminal Procedure, 1973 — Section 19, 24, 27A, 57, 167, 167(1), 167(2), 167(2A), 173, 173(8), 439Code Of Criminal Procedure, 1898 — Section 344
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High Courts22 Feb 2019Allowed

Harbans Lal Vs Rajiv Kumar

Jammu And Kashmir High Court · (2019) 02 J&K CK 0109

Code Of Criminal Procedure, 1898 — Section 540, 561ACode Of Criminal Procedure, 1973 — Section 138, 311Evidence Act, 1872 — Section 165
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High Courts22 Feb 2019Dismissed

Kunal Verma And Ors Vs Pooja Verma

Jammu And Kashmir High Court · (2019) 02 J&K CK 0107

Jammu And Kashmir Protection Of Women From Domestic. Violence Act, 2010 — Section 12, 23Code Of Criminal Procedure, 1973 — Section 202, 482, 488Protection Of Women From Domestic Violence Act, 2005 — Section 4(e), 12, 18, 19, 20, 21, 22, 23, 23(1), 23(2), 25(2), 28(2)
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High Courts22 Feb 2019Dismissed

Gurmeet Kumar And Ors Vs State Of Jammu & Kashmir Ors

Jammu And Kashmir High Court · (2019) 02 J&K CK 0106

Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 419, 420Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 216, 227, 228, 323, 342, 386, 397, 399, 401, 482
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High Courts22 Feb 2019Dismissed

Vivek Bassan Vs State Of Jammu & Kashmir Another

Jammu And Kashmir High Court · (2019) 02 J&K CK 0105

Code Of Criminal Procedure, 1973 — Section 164A, 174, 175, 438, 482Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 304B, 498AArms Act, 1959 — Section 30
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High Courts22 Feb 2019Allowed

Baldev Singh And Others Vs Des Raj

Jammu And Kashmir High Court · (2019) 02 J&K CK 0104

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 173, 197, 200, 482Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 182, 341, 347A, 379, 420, 426, 427, 447, 467, 468, 471Constitution Of India, 1950 — Article 226
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High Courts22 Feb 2019

Manik Seth Vs State Of Jammu & Kashmir

Jammu And Kashmir High Court · (2019) 02 J&K CK 0103

Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 366, 376Code Of Criminal Procedure, 1973 — Section 154(1), 154(3), 156(3), 161, 164, 164A, 482 Indian Penal Code, 1860 — Section 90, 328, 354, 376, 376(2)(b), 420
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High Courts22 Feb 2019Allowed

Payal Sharma And Ors Vs State & Another

Jammu And Kashmir High Court · (2019) 02 J&K CK 0101

Code Of Criminal Procedure, 1898 — Section 561ACode Of Criminal Procedure, 1973 — Section 320, 482Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 201, 406, 415, 417, 420, 494, 495
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High Courts22 Feb 2019Dismissed

Jasbir Singh Vs Satnam Kour And Ors.

Jammu And Kashmir High Court · (2019) 02 J&K CK 0100

Code Of Criminal Procedure, 1973 — Section 125, 488, 488(1), 488 (6)Hindu Adoptions And Maintenance Act, 1956 — Section 20(3), 23Environment Protection Act, 1986 — Section 3(1)(b)
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High Courts22 Feb 2019Dismissed

Shanti Devi Vs State Of Jammu & Kashmir Through Vo Jammu

Jammu And Kashmir High Court · (2019) 02 J&K CK 0099

Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 161, 467, 468, 471Jammu And Kashmir Prevention Of Corruption Act, 2006 — Section 5(1), 5(1)(d), 5(2)
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High Courts22 Feb 2019

Zulfiqar Ali Vs Tawkeer Yousuf Khan

Jammu And Kashmir High Court · (2019) 02 J&K CK 0098

Drugs And Cosmetics Act, 1940 — Section 17A, 18(c), 27, 27(b), 27(b)(ii), 32Code Of Criminal Procedure, 1973 — Section 193
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High Courts22 Feb 2019Disposed Off

Bansi Lal Zijoo Vs State Through CBI

Jammu And Kashmir High Court · (2019) 02 J&K CK 0097

Indian Penal Code, 1860 — Section 71, 381Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 409, 463, 464, 467, 468, 471, 477ACode Of Criminal Procedure, 1973 — Section 31, 161, 342, 427, 428
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