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Jammu And Kashmir High Court judgments, 2019

860 judgments · page 41 of 43

High Courts12 Feb 2019

Mohammad Iqbal Wani Vs State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2019) 02 J&K CK 0052

Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Jammu And Kashmir Public Safety Act, 1978 — Section 8Constitution Of India, 1950 — Article 21, 22(5)
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High Courts12 Feb 2019Dismissed

Abdul Majeed Baba Vs Mst. Naza

Jammu And Kashmir High Court · (2019) 02 J&K CK 0049

Code Of Criminal Procedure, 1898 — Section 561ANegotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 204, 242, 435
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High Courts11 Feb 2019Dismissed

Vishal Singh Vs Sureshta Rani

Jammu And Kashmir High Court · (2019) 02 J&K CK 0032

Code Of Criminal Procedure, 1973 — Section 125, 488Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 494
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