CourtKutchehry.com

COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2019

860 judgments · page 30 of 43

High Courts27 Mar 2019Dismissed

Bal Krishan Vs Jugal Kishore

Jammu And Kashmir High Court · (2019) 03 J&K CK 0155

Code Of Civil Procedure, 1908 — Section 115, 115(1), Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 2(5), Order 37 Rule 3, Order 37 Rule 3(4), Order 37 Rule 3(5)
Read judgment
High Courts26 Mar 2019Dismissed

Devendra Singh Vs Union Of India And Ors

Jammu And Kashmir High Court · (2019) 03 J&K CK 0157

Border Security Force Act, 1968 — Section 19(A), 40, 62, 89Border Security Force Rules, 1969 — Rule 43, 45, 48, 48(3), 49, 53(2), 139, 142(2), 176Constitution Of India, 1950 — Article 226
Read judgment