High Courts05 Apr 2019Dismissed

State Of Jammu & Kashmir Vs Joginder Singh And Ors

Jammu And Kashmir High Court · (2019) 04 J&K CK 0031

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 149, 201, 302, 342Code Of Criminal Procedure, 1898 — Section 550Code Of Criminal Procedure, 1973 — Section 161, 173
High Courts03 Apr 2019Allowed

Ghulam Hussain Vs Union Of India And Ors

Jammu And Kashmir High Court · (2019) 04 J&K CK 0034

Central Reserve Police Force Act, 1949 — Section 11(1)Jammu And Kashmir High Court Rules, 1999 — Rule 138(4)Code of Civil Procedure, 1908 — Order 2 Rule 2