High Courts25 Mar 2019Dismissed
State Of Jammu & Kashmir Vs Ghulam Nabi Dar
Jammu And Kashmir High Court · (2019) 03 J&K CK 0119
Constitution Of India, 1950 — Article 226(2)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2019
860 judgments · page 31 of 43
High Courts25 Mar 2019Dismissed
New India Assurance Co. ltd Vs Inderjeet Kour And Others
Jammu And Kashmir High Court · (2019) 03 J&K CK 0118
Employees Compensation Act, 1923 — Section 3, 4A(3)(a), 30
High Courts25 Mar 2019Disposed Off
Shamim Akhter And Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 03 J&K CK 0115
Constitution Of India, 1950 — Article 21
High Courts25 Mar 2019Allowed
Sunny Mahajan And Ors Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 03 J&K CK 0089
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 352, 452Code Of Criminal Procedure, 1973 — Section 526Constitution Of India, 1950 — Article 20, 21
High Courts25 Mar 2019Disposed Off
Basharat Hussain Vs State Of Jammu & Kashmir
Jammu And Kashmir High Court · (2019) 03 J&K CK 0088
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 121, 122, 212, 216Code Of Criminal Procedure, 1973 — Section 196, 196ACode Of Criminal Procedure, 1898 — Section 517, 561A
High Courts25 Mar 2019Disposed Off
Sahiba Bano And Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 03 J&K CK 0086
Constitution Of India, 1950 — Article 21
High Courts25 Mar 2019Disposed Off
Sunny Khajuria & Anr Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 03 J&K CK 0085
Constitution Of India, 1950 — Article 21
High Courts25 Mar 2019Disposed Off
Sushma Choudhary Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 03 J&K CK 0083
High Courts20 Mar 2019
Aamir Karim Sofi Vs State Of Jammu & Kashmir And Another
Jammu And Kashmir High Court · (2019) 03 J&K CK 0128
Jammu And Kashmir Public Safety Act, 1978 — Section 8, 8(a), 11, 11(1)(a), 11(1)(b), 17Unlawful Activities (Prevention) Act, 1967 — Section 13, 19Code Of Criminal Procedure, 1973 — Section 161, 164A
High Courts20 Mar 2019
Bashir Ahmad Bhat Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 03 J&K CK 0127
Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(1)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 8(a), 8(4), 9, 13, 17Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 188, 307, 332, 336, 395
High Courts20 Mar 2019
Mohammad Hussain Wani Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 03 J&K CK 0126
Jammu And Kashmir Public Safety Act, 1978 — Section 8(a), 9, 13Code Of Criminal Procedure, 1973 — Section 161, 164AUnlawful Activities (Prevention) Act, 1967 — Section 13, 18, 38
High Courts20 Mar 2019
Mohd Sidiq Lone Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 03 J&K CK 0125
Code Of Criminal Procedure, 1973 — Section 161Jammu And Kashmir Public Safety Act, 1978 — Section 8(a)Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)
High Courts20 Mar 2019Disposed Off
Zahoor Ahmad Khan Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 03 J&K CK 0124
Arms Act, 1959 — Section 7, 25Motor Vehicles Act, 1988 — Section 207Unlawful Activities (Prevention) Act, 1967 — Section 10
High Courts20 Mar 2019Disposed Off
Tariq Ahmad Dar Vs State
Jammu And Kashmir High Court · (2019) 03 J&K CK 0123
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 304B, 326A, 370, 376, 376A, 376C, 376D, 376ECode Of Criminal Procedure, 1973 — Section 164A, 173Code Of Criminal Procedure In Terms Of Amendment Act, 2013 — Section 497C
High Courts20 Mar 2019
Parveena Banoo Vs State Of Jammu & Kashmir Through Special Crime Branch And Another
Jammu And Kashmir High Court · (2019) 03 J&K CK 0122
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 420, 468, 471Code Of Criminal Procedure, 1898 — Section 514, 540Code Of Criminal Procedure, 1973 — Section 161, 311
High Courts20 Mar 2019Allowed
Sanjay Chander Sharma Vs Tajamul Islam
Jammu And Kashmir High Court · (2019) 03 J&K CK 0121
Code Of Criminal Procedure, 1973 — Section 154(1), 154(3), 155(2), 156(1), 482Constitution Of India, 1950 — Article 226
High Courts20 Mar 2019Dismissed
Abdul Rashid Wani Vs Life Insurance Corporation Of India
Jammu And Kashmir High Court · (2019) 03 J&K CK 0120
Constitution Of India, 1950 — Article 226Lic Of India (Staff) Regulatiions, 1960 — Regulation 21, 24, 39, 39(f), 39(1), 39(1)(a), 39(1)(b), 39(1)(c), 39(1)(d), 39(1)(e), 39(1)(f), 39(1)(g),
High Courts20 Mar 2019Disposed Off
Director General Auxiliary Police & Anr Vs Neelam Sharma And Others
Jammu And Kashmir High Court · (2019) 03 J&K CK 0093
Dependents Of Deceased Government Employees Rules, 2006 — Rule 5 (1), 5(5)(2)
High Courts20 Mar 2019Party Allowed
Branch Manager National Insurance Co Vs Jito And Ors
Jammu And Kashmir High Court · (2019) 03 J&K CK 0092
High Courts20 Mar 2019Disposed Off
Nilamber Khullar Vs Punjab National Bank & Anr
Jammu And Kashmir High Court · (2019) 03 J&K CK 0091