High Courts24 Nov 2014Allowed
Rubeena Akhtar Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 473
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2014
364 judgments · page 4 of 19
High Courts24 Nov 2014
Rajender Kumar Yadav Vs State of J&K and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 185
High Courts22 Nov 2014Dismissed
Vinod Bhalla Vs JandK Housing Board and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 76
High Courts22 Nov 2014Dismissed
Bhajan Singh Vs Tejinder Kour and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 63
High Courts22 Nov 2014
Chaman Lal and Others Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 199
High Courts21 Nov 2014Dismissed
Sanjay Gupta Vs Sidharth Manhas
Jammu And Kashmir High Court · (2015) 2 JKJ 44
High Courts20 Nov 2014Dismissed
Union of India and Others Vs Sukhdev Singh
Jammu And Kashmir High Court · (2015) 1 JKJ 187
High Courts20 Nov 2014Disposed off
Badri Nath and Others Vs Parma Nand and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 73
High Courts20 Nov 2014Dismissed
Owais Mehmood Vs State and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 656
High Courts20 Nov 2014
State of J & K Vs Kundan Lal and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 552
High Courts19 Nov 2014Dismissed
Haleema Sadia Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 116
High Courts19 Nov 2014Dismissed
Basharat Shafi Vs University of Kashmir and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 397
High Courts15 Nov 2014Disposed off
Sanjay Gupta Vs Kanta Devi and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 248
High Courts31 Oct 2014Dismissed
Waqar Ahmad Wani Vs Union of India and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 466
High Courts31 Oct 2014Disposed off
Mudasir Rasool Punzoo Vs Municipal Committee, Handwara and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 327
High Courts31 Oct 2014Dismissed
Gurmeet Singh Vs Union of India and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 220
High Courts31 Oct 2014Disposed off
Sheikh-ul-Alam Housing Colony Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 111
High Courts31 Oct 2014Disposed off
Prabhat Mohanty Vs Amrika and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 48
High Courts31 Oct 2014Dismissed
Bagh Dai Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 154