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Jammu And Kashmir High Court judgments, 2014

364 judgments · page 2 of 19

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High Courts16 Dec 2014

Mir Manzoor Gazanfar Vs State and Others

Jammu And Kashmir High Court · (2014) 4 JKJ 27

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High Courts15 Dec 2014

Ishfaq Ahmad Sofi Vs State and Others

Jammu And Kashmir High Court · (2014) 4 JKJ 21

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High Courts15 Dec 2014

Mukhtar Ahmad Mir Vs Ghulam Rasool Mir

Jammu And Kashmir High Court · (2014) 4 JKJ 33

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High Courts12 Dec 2014Dismissed

State of JandK Vs Amresh Kumar and Others

Jammu And Kashmir High Court · (2015) 2 JKJ 420

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High Courts12 Dec 2014Dismissed

Ab. Gani Bhat Vs Chief Election Commissioner and Others

Jammu And Kashmir High Court · (2015) 1 JKJ 462

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High Courts12 Dec 2014

Tanveer Saleem Dar Vs State and Others

Jammu And Kashmir High Court · (2014) 4 JKJ 177

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High Courts11 Dec 2014Dismissed

State Vs Sajad Ali Bhat

Jammu And Kashmir High Court · (2015) 1 JKJ 51

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High Courts11 Dec 2014

Sheikh Mohd. Shafi and Others Vs Union of India and Others

Jammu And Kashmir High Court · (2015) 2 JKJ 411

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High Courts11 Dec 2014Disposed off

State of JandK and Others Vs Geeta Sharma and Others

Jammu And Kashmir High Court · (2015) 2 JKJ 5

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High Courts11 Dec 2014Allowed

Syed Arifa and Others Vs State of JandK and Others

Jammu And Kashmir High Court · AIR 2015 JK 48 : (2015) 1 JKJ 95

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High Courts11 Dec 2014Dismissed

Rakesh Khajuria and Others Vs State and Others

Jammu And Kashmir High Court · (2015) 2 JKJ 8

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High Courts11 Dec 2014Dismissed

United India Insurance Co. Ltd. Vs Ajay Kumar Sharma

Jammu And Kashmir High Court · (2015) 2 JKJ 409

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High Courts11 Dec 2014

Bashir Ahmad Baqal and Others Vs State of JandK

Jammu And Kashmir High Court · (2015) 1 JKJ 351

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High Courts10 Dec 2014Dismissed

Tarsem Lal Vs Union of India and Others

Jammu And Kashmir High Court · (2015) 2 JKJ 12

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High Courts08 Dec 2014Dismissed

Gh. Hassan Lone Vs Chief Election Commission and Others

Jammu And Kashmir High Court · (2015) 2 JKJ 138

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High Courts08 Dec 2014Dismissed

Anwar Khan Vs State of JandK and Others

Jammu And Kashmir High Court · (2015) 2 JKJ 36

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High Courts04 Dec 2014Dismissed

Ashraf Mattoo Vs State of JandK and Others

Jammu And Kashmir High Court · (2015) 2 JKJ 294

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High Courts04 Dec 2014

Jagjeet Singh Vs United Insurance Co. and Others

Jammu And Kashmir High Court · (2015) 2 JKJ 566

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High Courts04 Dec 2014Dismissed

Shafi and Others Vs State of JandK and Others

Jammu And Kashmir High Court · (2015) 1 JKJ 232

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High Courts04 Dec 2014Dismissed

Madan Lal Vs Union of India and Others

Jammu And Kashmir High Court · (2015) 1 JKJ 246

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