High Courts03 Dec 2014Disposed off
State of JandK and Others Vs Behari Lal Dhar
Jammu And Kashmir High Court · (2015) 1 JKJ 244
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2014
364 judgments · page 3 of 19
High Courts03 Dec 2014Allowed
Muhammad Maqbool Khosa and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 359 : (2015) LabIC 3825
High Courts03 Dec 2014
Sajad Ahmad Dar Vs State and Others
Jammu And Kashmir High Court · (2014) 4 JKJ 16
High Courts02 Dec 2014Dismissed
State of JandK Vs Paras Ram and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 185
High Courts01 Dec 2014Dismissed
Balwant Singh Vs Union of India and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 240
High Courts01 Dec 2014Dismissed
Road Master Vs Union of India and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 62
High Courts01 Dec 2014Dismissed
Bhupinder Singh Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 242
High Courts29 Nov 2014Disposed off
Naseer Ahmad Hakeem and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 492
High Courts29 Nov 2014Disposed off
Sunil Kumar Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 283
High Courts29 Nov 2014Dismissed
Sunaina Matoo and Others Vs State and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 147
High Courts29 Nov 2014
Muneer Ahmad Shigan Vs State of J. & K. and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 200 : (2015) LabIC 854
High Courts28 Nov 2014Dismissed
State of JandK Vs Kamal Singh
Jammu And Kashmir High Court · (2015) 2 JKJ 83
High Courts28 Nov 2014Dismissed
Manzoor Ahmad Malik Vs State
Jammu And Kashmir High Court · (2015) 2 JKJ 67
High Courts28 Nov 2014
Anju Tuli Vs Union of India and Others
Jammu And Kashmir High Court · (2015) 2 JKJ 98
High Courts28 Nov 2014Allowed
Nirvair Singh and Others Vs State and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 320
High Courts27 Nov 2014Partly Allowed
Murti Devi Vs Union of India and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 251
High Courts27 Nov 2014Dismissed
Syed Shabir Ahmad and Others Vs State of JandK and Others
Jammu And Kashmir High Court · (2015) 1 JKJ 478
High Courts26 Nov 2014Dismissed
Citizen's Cooperative Bank Ltd. Vs JandK State Consumer Prot. Comm.
Jammu And Kashmir High Court · (2015) 1 JKJ 229