High Courts05 Feb 2004
Kuldeep Singh Vs State of Jammu & Kashmir and Another
Jammu And Kashmir High Court · (2004) 2 JKJ 117
Jammu and Kashmir Land Revenue Act, 1996 — Section 6, 6(4)Land Acquisition Act, 1990 — Section 3, 4(1)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2004
230 judgments · page 12 of 12
High Courts05 Feb 2004Dismissed
Ashok Kumar Koul Vs State of Jammu & Kashmir and Another Prem Bushan Gupta Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2004) 2 JKJ 77 : (2005) 1 RCR(Criminal) 198
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 173, 561AJammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 5(2)
High Courts05 Feb 2004Dismissed
Davinder Paul Vs The J and K Bank Ltd. and Another
Jammu And Kashmir High Court · (2004) 2 JKJ 98
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts31 Jan 2004
Ghulam Hassan and others Vs J & K State Forest Corporation and others
Jammu And Kashmir High Court · (2004) 2 SCT 591
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 31(1)
High Courts30 Jan 2004Dismissed
Canara Bank Vs Waxofield
Jammu And Kashmir High Court · AIR 2004 J&K 123 : (2004) 2 JKJ 94 : (2004) 53 SCL 17
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts30 Jan 2004Dismissed
Rom Industries Ltd. Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2010) 3 JKJ 327
Constitution of India, 1950 — Article 226Jammu and Kashmir General Sales Tax Act, 1962 — Section 11Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22(1)
High Courts27 Jan 2004
Ashiquallah Wani Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2004) CriLJ 2796 : (2004) 2 JKJ 57
Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8
High Courts01 Jan 2004
Harminder Singh Vs State of J & K
Jammu And Kashmir High Court · (2004) 2 JKJ 176 : (2004) KashLJ 555
Arms Act, 1959 — Section 25, 3Jammu and Kashmir Criminal Procedure Code, 1989 — Section 156Ranbir Penal Code, 1989 — Section 302
High Courts01 Jan 2004
Oriental Insurance Company Vs Gurdeep Singh and Ors.
Jammu And Kashmir High Court · (2004) 3 JKJ 448 : (2004) KashLJ 489
Motor Vehicles Act, 1988 — Section 149
High Courts01 Jan 2004
Bashir Ahmad Rather Vs State J&K and Others
Jammu And Kashmir High Court · (2003) JKJ 188 Supp : (2004) KashLJ 446 : (2004) SriLJ 550