High Courts19 Mar 2004Dismissed
Gurvinder Kour Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2004) 3 JKJ 601
Constitution of India, 1950 — Article 14Telegraph Rules, 1951 — Rule 443
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2004
230 judgments · page 10 of 12
High Courts19 Mar 2004
Gian Chand Khajuria Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2004) 3 JKJ 604
Constitution of India, 1950 — Article 14, 16
High Courts19 Mar 2004Dismissed
Baj Singh Vs Custodian General E.P. and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 36
Constitution of India, 1950 — Article 14, 226
High Courts18 Mar 2004Dismissed
Raj Kumar Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2004) 3 JKJ 239
Central Services (Temporary Services) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 226
High Courts18 Mar 2004Dismissed
Dr. Dalip Singh Jamwal Vs University of Jammu and Others
Jammu And Kashmir High Court · (2004) 3 JKJ 545
Constitution of India, 1950 — Article 16, 226Jammu and Kashmir Universities Act, 1969 — Section 36
High Courts18 Mar 2004
Archana Sharma and Another Vs M.K. Sharma
Jammu And Kashmir High Court · (2010) 3 JKJ 388
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts15 Mar 2004Allowed
Rajiv Puri and Another Vs Naranian Mohalla Welfare Ass. and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 1
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Land Acquisition Act, 1990 — Section 46
High Courts10 Mar 2004Dismissed
State of Jammu & Kashmir and Another Vs Parvinder Kour
Jammu And Kashmir High Court · (2004) 03 J&K CK 0022
High Courts09 Mar 2004
Deepak Kumar and Another Vs Rattan Lal Koul
Jammu And Kashmir High Court · (2004) 2 JKJ 432
Criminal Procedure Code, 1973 (CrPC) — Section 155, 173, 250, 251A, 561ARanbir Penal Code, 1989 — Section 186, 190
High Courts08 Mar 2004Allowed
Basharat Hussain Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 27
High Courts08 Mar 2004Dismissed
Sukhdev Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2004) 03 J&K CK 0026
Partition Rules, 1893 — Rule 12
High Courts08 Mar 2004Dismissed
Master Akshit Ashok Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 232
Constitution of India, 1950 — Article 12, 226
High Courts06 Mar 2004
Gh. Rasool Dar and Another Vs State and Others
Jammu And Kashmir High Court · AIR 2004 J&K 103 : (2004) 2 JKJ 43
Constitution of India, 1950 — Article 226Land Revenue Act, 1996 — Section 15, 8
High Courts05 Mar 2004Allowed
Yash Paul Vs Union of India (UOI)
Jammu And Kashmir High Court · (2004) 2 JKJ 401
Border Security Force Act, 1968 — Section 19Border Security Force Rules, 1969 — Rule 45Constitution of India, 1950 — Article 226
High Courts05 Mar 2004Dismissed
Dhian Singh Vs State and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 264
Constitution of India, 1950 — Article 226Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 31
High Courts05 Mar 2004
R.D.Sharma Vs University of Jammu and others
Jammu And Kashmir High Court · (2004) 3 SCT 114
Constitution of India, 1950 — Article 14, 226Jammu and Kashmir Universities Act, 1969 — Section 36(A)(a)
High Courts04 Mar 2004
Gh. Mohd. Shah Fareed and Others Vs Khurshid Ahmad Ganai and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 441
High Courts03 Mar 2004
Ex. Capt. Balwant Singh Vs Jasbir Kour
Jammu And Kashmir High Court · AIR 2004 J&K 133 : (2004) 3 JKJ 660
Jammu and Kashmir Hindu Marriage Act, 1980 — Section 15(2)
High Courts03 Mar 2004Dismissed
Shamus-ud-Din Gojar Vs Abdul Rashid Malik and Others
Jammu And Kashmir High Court · (2004) 03 J&K CK 0002
Evidence Act, 1872 — Section 90
High Courts26 Feb 2004Dismissed
Executive Engineer Vs Mir Zaman Khan and Another
Jammu And Kashmir High Court · (2004) 2 JKJ 65
Workmens Compensation Act, 1923 — Section 3, 30