COURT ARCHIVE
230 judgments · page 11 of 12
Jammu And Kashmir High Court · (2004) CriLJ 3198 : (2004) 2 JKJ 353
Jammu And Kashmir High Court · (2005) 1 ALD(Cri) 7 : (2005) 1 BC 492 : (2004) CriLJ 3700 : (2004) 2 JKJ 256 : (2004) 4 RCR(Criminal) 845
Jammu And Kashmir High Court · (2005) 2 JKJ 151
Jammu And Kashmir High Court · (2010) 3 JKJ 424
Jammu And Kashmir High Court · (2010) 3 JKJ 898
Jammu And Kashmir High Court · (2010) 4 JKJ 400
Jammu And Kashmir High Court · AIR 2004 J&K 115 : (2010) 3 JKJ 382
Jammu And Kashmir High Court · AIR 2004 J&K 104 : (2004) 2 JKJ 70
Jammu And Kashmir High Court · AIR 2004 J&K 129 : (2004) 2 JKJ 446
Jammu And Kashmir High Court · (2004) 2 JKJ 34
Jammu And Kashmir High Court · (2004) 2 JKJ 174
Jammu And Kashmir High Court · (2004) 2 JKJ 71
Jammu And Kashmir High Court · (2004) 2 JKJ 88
Jammu And Kashmir High Court · (2004) 2 JKJ 86
Jammu And Kashmir High Court · AIR 2004 J&K 156 : (2005) 1 JKJ 643
Jammu And Kashmir High Court · (2004) 2 JKJ 137
Jammu And Kashmir High Court · (2010) 3 JKJ 351
Jammu And Kashmir High Court · (2005) 2 JKJ 222
Jammu And Kashmir High Court · (2004) 2 JKJ 440
Jammu And Kashmir High Court · (2004) 2 JKJ 126