High Courts22 May 2003Allowed

Jagar Nath Kaul Vs State

Jammu And Kashmir High Court · (2003) 3 JKJ 429

Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 5(2)
High Courts22 May 2003Dismissed

State Vs Abdul Rahim Yatoo

Jammu And Kashmir High Court · (2003) 3 JKJ 123

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 417Ranbir Penal Code, 1989 — Section 299, 302