High Courts15 Jul 2003
Dambru Dhar Naik Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 559
Central Reserve Police Force Act, 1949 — Section 11, 11(1), 2
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2003
216 judgments · page 6 of 11
High Courts11 Jul 2003
Prem Singh and Another Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2003) 3 JKJ 506
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts08 Jul 2003Dismissed
Mst. Hafiza Begum and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · AIR 2004 J&K 61 : (2003) 3 JKJ 1
Jammu and Kashmir Land Acquisition Act, 1990 — Section 4(1)
High Courts08 Jul 2003Dismissed
Pran Nath Gupta Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · AIR 2004 J&K 135 : (2006) 2 CTLJ 97 : (2010) 3 JKJ 843
Constitution of India, 1950 — Article 226, 299Contract Act, 1872 — Section 23
High Courts08 Jul 2003
Nazir Hussain Shah Vs Authority under Payment of Wages Act
Jammu And Kashmir High Court · (2010) 3 JKJ 321
Payment of Wages Act, 1936 — Section 15
High Courts12 Jun 2003Dismissed
Dr. Rohul Jabeen and Others Vs SKIMS and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 457
High Courts12 Jun 2003
Jammu Sanitary/Food Inspectors (Medical) Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 502
Constitution of India, 1950 — Article 14, 226
High Courts12 Jun 2003Dismissed
George Hussain Sangeen and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 157
Constitution of India, 1950 — Article 14, 16
High Courts12 Jun 2003Allowed
Dr. Fayaz Ahmad Sofi Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2003) 3 JKJ 154
High Courts11 Jun 2003
Brij Lal and Another Vs Savitri Devi and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 437
High Courts10 Jun 2003
Ghulam Hassan Mir and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 418
Constitution of Jammu and Kashmir, 1956 — Section 13, 19
High Courts10 Jun 2003Dismissed
Anoop Mirakhur and Others Vs Mohan Lal Dhar and Another
Jammu And Kashmir High Court · AIR 2004 J&K 14 : (2003) 3 JKJ 460
Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 5, 151Jammu and Kashmir Hindu Succession Act, 1956 — Section 20
High Courts10 Jun 2003Dismissed
Smt. Kamla Bakshi Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · AIR 2004 J&K 65 : (2004) 3 CivCC 145 : (2003) 3 JKJ 573 : (2004) 3 RCR(Civil) 344 : (2004) 1 RCR(Rent) 601
Civil Procedure Code, 1908 (CPC) — Section 80Jammu and Kashmir Civil Procedure Code, 1977 — Order 3 Rule 1, Order 3 Rule 2, Order 3 Rule 4, 100Jammu and Kashmir Transfer of Property Act, 1977 — Section 106
High Courts10 Jun 2003Dismissed
Kaisar Masood Trumboo Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 143
High Courts07 Jun 2003Dismissed
Parveena Akhter Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2003) 3 JKJ 540 : (2004) 1 LLJ 1016
Constitution of India, 1950 — Article 226
High Courts07 Jun 2003Dismissed
Firdousa Akther Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2003) 3 JKJ 542
Constitution of India, 1950 — Article 226
High Courts06 Jun 2003Dismissed
State of Jammu & Kashmir and Others Vs Firdous Ahmad Sheikh and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 410
Constitution of India, 1950 — Article 311Jammu and Kashmir Civil Procedure Code, 1977 — Section 100
High Courts06 Jun 2003
Oriental Insurance Co. Vs Bashir Ahmed Haji
Jammu And Kashmir High Court · AIR 2004 J&K 26 : (2003) 3 JKJ 444
High Courts06 Jun 2003Dismissed
State Vs Gani Bhat and Others
Jammu And Kashmir High Court · (2004) CriLJ 1669 : (2004) 1 JKJ 243
Criminal Procedure Code, 1973 (CrPC) — Section 276, 323, 417, 448Ranbir Penal Code, 1989 — Section 141, 149, 326, 34
High Courts05 Jun 2003
Ghulam Muhammad Dar and Others Vs Ghulam Nabi Dar and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 130
Jammu and Kashmir Civil Procedure Code, 1977 — Order 9 Rule 7, 115