High Courts05 Mar 2012Allowed
Padam Dass Karata Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0385
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 915 of 1,570
High Courts05 Mar 2012
Smt. Mamta Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0368
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 34, 498(A)
High Courts05 Mar 2012Allowed
Brij Bhushan Sharma Vs H.P. State Forest Corporation and Jai Parkash
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0365
High Courts05 Mar 2012
Rattan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0362
High Courts05 Mar 2012
Subhash Chander Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0358
High Courts05 Mar 2012
Kishori Lal and Sher Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0354
High Courts05 Mar 2012
Ms. Preeti Rajta Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0344
Criminal Procedure Code, 1973 (CrPC) — Section 438Himachal Pradesh Prevention of Malpractices at Universities, Boards and other Specified Examination Act, 1984 — Section 120(10), 120(7), 120B, 419
High Courts05 Mar 2012
Santosh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0343
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 427, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts05 Mar 2012Dismissed
Shri Surinder Kumar Walia Vs Regional Manager, Himachal Road Transport Corporation, Dehra Depot at Dehra, Distt. Kangra, H.P. and Smt. Bishan Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0338
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts05 Mar 2012
Shri Sandeep Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0333
Constitution of India, 1950 — Article 309
High Courts05 Mar 2012
Neeraj Gupta Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0327
High Courts05 Mar 2012
Joginder Singh Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0325
High Courts05 Mar 2012
Shri Babu Ram Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0319
High Courts05 Mar 2012Dismissed
Shri Ganga Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0162
High Courts05 Mar 2012Allowed
Asha Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0161
High Courts05 Mar 2012
Sandeep Kumar Vs Union of India
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0159
High Courts05 Mar 2012Dismissed
Puran Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0149
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts05 Mar 2012Dismissed
Shri Girdhari Lal Vs Bhagwan Dass and Smt. Nirmla Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0148
High Courts05 Mar 2012Allowed
Oriental Insurance Co. Ltd. Vs Sh. Uma Dut, Smt. Pingla Devi and Sh. Prem Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0128
High Courts05 Mar 2012
Oriental Insurance Co. Ltd. Vs Sh. Devi Dass, Smt. Kaushalya Devi, Ms. Annu Kumari through her next friend and grand father Sh. Devi Dass. (All and Sh. Prem Chand)
High Court Of Himachal Pradesh · (2012) 2 ShimLC 1084
Motor Vehicles Act, 1988 — Section 147, 149