High Courts06 Mar 2012
Satish Kumar Vs State of H.P. and Others Sh. Devi Saran Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0180
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 914 of 1,570
High Courts06 Mar 2012
Gram Panchyat Nirman Sudhar Sangarsh Simiti Yol Vs Union of India and The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0163
High Courts06 Mar 2012
Smt. Nirmala Devi Vs Bakshi Ram, Smt. Maya Devi and The Oriental Insurance Company Ltd.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0156
High Courts06 Mar 2012
Sukh Ram Sharma Vs Chief General Manager, State Bank of India, Zonal office at Shimla, H.P., Branch Manager, SBI, The Mall Solan, H.P. and Distt. Magistrate, Solan, Distt. Solan, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0121
High Courts06 Mar 2012Dismissed
State of Himachal Pradesh Vs Sh. Jagdish Chand @ Jaggu
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts06 Mar 2012Dismissed
Satish Kumar Vs Subhash and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 147, 323, 34, 341
High Courts06 Mar 2012Allowed
Jagdeep Singh and Others Vs Lokinder Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0113
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 500, 504, 506
High Courts06 Mar 2012
Smt. Kusum Lata Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0072
High Courts06 Mar 2012
The Himachal Pradesh Rajkiya Prathmik Anubandh Shikshak Sangh, H.P. Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0070
High Courts06 Mar 2012Dismissed
State of Himachal Pradesh Vs Babu Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 452, 506, 506A, 506B
High Courts06 Mar 2012
Jeet Ram Vs Himachal Pradesh State Forest Corporation and The Divisional Manager, State Forest Corporation, Forest Working Division, Solan, Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0063
High Courts06 Mar 2012Dismissed
Sh. Dola Ram Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0056
High Courts05 Mar 2012
Kancho Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0474
High Courts05 Mar 2012Dismissed
Kiran Verma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0463
High Courts05 Mar 2012
Ajay Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0461
High Courts05 Mar 2012Allowed
Karam Chand and Subhashna Devi Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0458
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts05 Mar 2012Dismissed
Virender Kumar Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 627
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 57
High Courts05 Mar 2012Dismissed
State of Himachal Pradesh Vs Ram Lal and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0434
Penal Code, 1860 (IPC) — Section 147, 149, 323, 427, 451
High Courts05 Mar 2012Allowed
State of Himachal Pradesh Vs Shri Ram Asra
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0425
High Courts05 Mar 2012Dismissed
Sh. Kishori Lal Vs Municipal Council, Dalhousie and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0395