High Courts07 Mar 2012Dismissed
State of Himachal Pradesh Vs Mehar Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0376
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 306, 498A
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 912 of 1,570
High Courts07 Mar 2012Dismissed
Himachal Pradesh State Electricity Board Vs Shri Charan Dass
High Court Of Himachal Pradesh · (2012) 134 FLR 221 : (2012) 4 LLJ 737
Industrial Disputes Act, 1947 — Section 14(2), 23(1)(3), 25
High Courts07 Mar 2012Dismissed
Krishan Kant and Upinder Kumar Vs Pardeep Kumar Saini
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0363
Motor Vehicles Act, 1988 — Section 166
High Courts07 Mar 2012
Balvinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0359
High Courts07 Mar 2012
Shri Rattan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0349
High Courts07 Mar 2012
Souju Ram and Others Vs The Chairman, BBMB, The Secretary, BBMB, The Chief Engineer, BBMB and The Superintending Engineer, BBMB
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0331
High Courts07 Mar 2012
Shri Sohan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0329
High Courts07 Mar 2012Allowed
Vakil Singh, Daya Ram and Malkiat Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0328
Constitution of India, 1950 — Article 14
High Courts07 Mar 2012Allowed
Shri Het Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0326
Industrial Disputes Act, 1947 — Section 25B(I)
High Courts07 Mar 2012Dismissed
Smt. Promila Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0313
High Courts07 Mar 2012
Sh. Hemant Goel Vs Smt. Dayawanti and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0285
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 2, Order 26 Rule 4Constitution of India, 1950 — Article 227
High Courts07 Mar 2012Allowed
National Insurance Company Ltd. Vs Indra Devi, Ramesh Kumar, Narneet Singh Chandel and Suresh Kumar
High Court Of Himachal Pradesh · (2012) 2 ShimLC 825 : (2012) 4 TAC 341
Motor Vehicles Act, 1988 — Section 166, 173
High Courts07 Mar 2012
Narayan Dutt., Roop Chand and Seema Gupta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0179
High Courts07 Mar 2012
Kushal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0138
Arms Act, 1959 — Section 25, 29Criminal Procedure Code, 1973 (CrPC) — Section 154, 438Penal Code, 1860 (IPC) — Section 304, 34
High Courts07 Mar 2012Allowed
Shiv Kumar Negi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379, 411, 467
High Courts07 Mar 2012Allowed
Sunil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 363, 366
High Courts07 Mar 2012Allowed
Sodhi Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 342, 354, 376, 452, 506
High Courts07 Mar 2012Allowed
Surjeet Singh Vs State of Himachal Pradesh and Smt. Rekha Rani
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 125, 320, 482Penal Code, 1860 (IPC) — Section 109, 323, 34, 406, 498A
High Courts07 Mar 2012Allowed
State of Himachal Pradesh Vs Nand Kishore, Rajender Kumar @ Raju, Mohit Maria and Rajemder Kumar @ Pappu
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
High Courts07 Mar 2012Dismissed
State of Himachal Pradesh Vs Shashi Kumar @ Shashi Pal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376