High Courts09 Mar 2012
Shri J. K. Mohindru Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0071
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 911 of 1,570
High Courts09 Mar 2012Dismissed
Sant Ram Badhan Vs The Senior Deputy Accountant General (A and E) H.P., Shimla and The State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0067
High Courts09 Mar 2012
Dr. Pushpa Bali Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0049
High Courts09 Mar 2012Dismissed
Sunita Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0046
High Courts09 Mar 2012
Sh. Prahlad Ram Vs State of HP and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0041
High Courts09 Mar 2012Allowed
Smt. Pratiksha Kumari Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · AIR 2012 HP 92 : (2013) 2 ShimLC 1181
Constitution of India, 1950 — Article 15(4), 16(4)
High Courts07 Mar 2012
Tilak Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0523
High Courts07 Mar 2012
State of H.P. Vs Karnail Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0494
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2
High Courts07 Mar 2012
Vinod Kumar Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0462
High Courts07 Mar 2012
Man Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0460
High Courts07 Mar 2012
Rohitesh Kumar Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0459
High Courts07 Mar 2012
Pritam Singh Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0454
High Courts07 Mar 2012Dismissed
Jagrup Singh Vs State of H.P. State of H.P. Vs Jagrup Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0431
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 307, 336
High Courts07 Mar 2012Dismissed
State of Himachal Pradesh Vs Mukesh Kumar, Gulab Singh and Hem Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0428
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 34, 379
High Courts07 Mar 2012Dismissed
State of Himachal Pradesh Vs Balbir Singh @ Vikram @ Golu, Rattan Singh, Satish Kumar @ Munna and Chaman Lal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0423
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Mar 2012
Yash Pal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0389
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 138
High Courts07 Mar 2012Allowed
Rajinder Prasad Sankhyan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0388
High Courts07 Mar 2012Allowed
Smt. Santosh Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0387
High Courts07 Mar 2012
Krishma Educational Centre Vs Himachal Pradesh University, Summer Hill, Shimla
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0384
University Grants Commission Act, 1956 — Section 12B, 2
High Courts07 Mar 2012
Sh. Kishori Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0379