High Courts12 Mar 2012
Deepika Kundi @ Kanta Vs Smt Suman Dhiman
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0191
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Guardians and Wards Act, 1890 — Section 7, 8, 9
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 909 of 1,570
High Courts12 Mar 2012
Ms Mamta Devi Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0184
High Courts12 Mar 2012
Sh. Jagdish Chand Vs Himachal Pradesh State Electricity Board, Chief Engineer Operation South, HPSEB, Shimla-4 and Sr. Executive Engineer Electrical Division HPSEB, Nalagarh, Shimla-1 Smt. Sunita Devi Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0050
High Courts12 Mar 2012
Sh. Bhola Singh, Assistant Engineer Retd. Vs Himachal Pradesh State Electricity Board Ltd. and Executive Engineer Electric Division HPSEB Ltd. Solan, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0007
High Courts09 Mar 2012
Smt. Sharda Devi Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0549
High Courts09 Mar 2012
Ram Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0526
High Courts09 Mar 2012Dismissed
State of Himachal Pradesh Vs Gulsher Ali and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0492
Criminal Procedure Code, 1973 (CrPC) — Section 146Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 427
High Courts09 Mar 2012
State of H.P. Vs Shri Pawan Dev and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0482
High Courts09 Mar 2012Allowed
Shri Ram Singh, Smt. Dolma Devi, Sh. Rajesh and Sh. Rakesh alias Rajeev Vs Sh. Sanjay Mukherjee and Sh. Teja Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0478
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 32 Rule 12, Order 32 Rule 13, 151Limitation Act, 1963 — Section 7
High Courts09 Mar 2012
Bhoop Lal Vs Union of India, Ministry of Finance and HP State cooperative Agriculture and Rural Development Bank Limited
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0470
High Courts09 Mar 2012Allowed
M/s. Himachal Wire Industries Pvt. Ltd. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0441
Contract Act, 1872 — Section 8
High Courts09 Mar 2012Dismissed
Shri Nain Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0439
Constitution of India, 1950 — Article 226
High Courts09 Mar 2012Dismissed
Jaswinder Rai Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0426
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 306, 34
High Courts09 Mar 2012
Parmod Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0424
Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts09 Mar 2012
Babali Kumar Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0394
High Courts09 Mar 2012
M/S Gorsi Construction Private Limited Vs The Union of India, The Border Roads Organisation and The Chief Engineer Project Deepak, Minto Court Shimla
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0360
High Courts09 Mar 2012Allowed
Court on its own motion Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0314
High Courts09 Mar 2012
Prem Dutt Vs Krishan Dutt
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0287
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 9, 151
High Courts09 Mar 2012
Shri Kailash Chand Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0280
High Courts09 Mar 2012
Dharam Vir Gupta Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0277