High Courts13 Mar 2012
State of Himachal Pradesh Vs Som Dutt
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0443
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 907 of 1,570
High Courts13 Mar 2012
Smt. Karuna Shandil Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0419
High Courts13 Mar 2012Dismissed
Jai Parkash Bhatia and Others Vs Dr. Satish Malhotra
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0414
Criminal Procedure Code, 1973 (CrPC) — Section 210, 245Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 34
High Courts13 Mar 2012Dismissed
State of Himachal Pradesh Vs Charanjeet Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0403
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 411, 467, 468, 471
High Courts13 Mar 2012Dismissed
State of Himachal Pradesh Vs Basant Ram and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0401
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts13 Mar 2012Dismissed
Madan Swaroop Vs Nand Lal Through Power Attorney Shri Prem Sagar and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0270
Evidence Act, 1872 — Section 65
High Courts13 Mar 2012Dismissed
State of Himachal Pradesh Vs Bhajan Lal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0269
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts13 Mar 2012Allowed
Smt. Kokla Devi Verma Vs Sh. Uttam Singh Verma
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0252
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18, 25
High Courts13 Mar 2012Allowed
Kewal Krishan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0250
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 420, 467, 471
High Courts13 Mar 2012
Saroj Kumari Vs The Director of Primary Education, to the Government of Himachal Pradesh at Shimla and The District Primary Education Officer, Solan, District Solan, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0242
High Courts13 Mar 2012
Vikrant Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0237
High Courts13 Mar 2012
Sh. Khatri Ram Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0234
High Courts13 Mar 2012
Smt. Manjeet Kaur, Shri Ujagar Singh, Smt. Harbans Kaur and Shri Om Parkash Vs Shri Gita Ram, Shri Gajjan Singh through their general power of attorney Shri Gita Ram and Shri Chanan Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0220
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Mar 2012
Ravinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0217
High Courts13 Mar 2012
Vidya Bhushan and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0212
High Courts13 Mar 2012
Chand Mohan and Ramesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0211
High Courts13 Mar 2012
Shyam Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0194
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33
High Courts13 Mar 2012
Shri Amar Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0187
High Courts13 Mar 2012
Shri Khub Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0182
High Courts13 Mar 2012
Rajinder Kumar Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0132