High Courts13 Mar 2012Dismissed
Anu Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0131
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 908 of 1,570
High Courts13 Mar 2012Allowed
Balbir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0110
High Courts13 Mar 2012
Shri Ram Kumar Thakur Vs Municipal Corporation Shimla
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0107
High Courts13 Mar 2012Allowed
Vidya Prakash Garg, Amar Nath, Daljit Chand Puri and Kanwar Brij Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0062
High Courts13 Mar 2012Allowed
Harsh Bir Singh Vs State of Himachal Pradesh and Parminder Kaur alias Ruhi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 12, 13Penal Code, 1860 (IPC) — Section 109, 323, 34, 406, 415
High Courts13 Mar 2012Allowed
Bharat Sanchar Nigam Limited Vs Sh. Prem Chand Premi and Smt. Shashi Prabha Bindra
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0025
High Courts12 Mar 2012
Mulakh Raj Vs State of HP
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0548
High Courts12 Mar 2012
Sh. Tek Chand Vs The HPSEB Limited and The Executive Engineer HPPWD Ltd.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0547
High Courts12 Mar 2012
Tulsi Ram, Parwati Sharma and Vidya Dhar Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0546
High Courts12 Mar 2012
Manoj Kumar through his next friend Gurcharan Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0528
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Mar 2012Dismissed
State of Himachal Pradesh Vs Chaman Lal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0497
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(2), 50, 50(1)
High Courts12 Mar 2012
Dinesh, through his mother Smt. Promila Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0418
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts12 Mar 2012Dismissed
State of Himachal Pradesh Vs Madan Lal, Maninder Singh and Pawan Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0404
Criminal Procedure Code, 1973 (CrPC) — Section 161, 378Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Mar 2012Dismissed
State of Himachal Pradesh Vs Kuldip Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0397
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts12 Mar 2012Dismissed
State of Himachal Pradesh Vs Dharam Dass alias Jhagrhu
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0267
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 323, 326, 506
High Courts12 Mar 2012Dismissed
State of Himachal Pradesh Vs Arjun Alias Anna and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 120B, 176, 201, 302, 34
High Courts12 Mar 2012Dismissed
State of Himachal Pradesh Vs Harish Chander Adharmi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0259
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 109, 223, 224, 380
High Courts12 Mar 2012Dismissed
Shri Pawan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts12 Mar 2012
Sanjeev Kumar, through his brother and Power of Attorney Ashok Kumar Vs State of Himachal Pradesh and Union of India
High Court Of Himachal Pradesh · (2012) 2 ShimLC 833
High Courts12 Mar 2012
Smt. Kamlesh Lata, Master Ashok alias Surinder Kumar and Kumari Lajwanti (minor appellants No. 2 and 3 through their mother and natural guardian Smt. Kamlesh Lata) Vs Smt. Prem Lata alias Lata Devi, Kumari Sangeeta, Kumari Suneeta and Gram Panchayat Bishladhar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0221
Civil Procedure Code, 1908 (CPC) — Section 100