COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 910 of 1,570

High Courts09 Mar 2012

Sanatan Dharam Sabha, Shimla Anaj Mandi, Shimla-1 and Managing Committee, S. Senior Secondary School Vs Mrs. Krishan Nijhawan and Others Mrs. Krishna Nijhawan and Sanjay Sood Vs Secretary (Education) to the Govt. of H.P., Shimla-2 and Others

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0254

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High Courts09 Mar 2012Allowed

Rajender Kumar alias Raju Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0251

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 363, 366, 376

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High Courts09 Mar 2012

Prem Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0238

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High Courts09 Mar 2012

Naveen Lata Vs Principal Secretary (Elementary) Education, Government of Himachal Pradesh, Shimla, Director of Education, Government of Himachal Pradesh, Shimla, Deputy Director (Elementary) Education, District Shimla and Principal, Government Senior Secondary School Nandpur, P.O. Nandpur, Tehsil Jubbal, District Shimla, H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0232

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High Courts09 Mar 2012Dismissed

Anup Singh, Ajay Kumar and Gopal Singh Vs Rakesh Kumar, Pawan Kumar, Smt. Reena Devi and Smt. Mansa Devi

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0225

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 152

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High Courts09 Mar 2012Dismissed

Shri Bansi Lal Vs Prem Chand, Smt. Shiv Dei, Smt. Juin Devi and Shri Bhajan Dass

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0223

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High Courts09 Mar 2012

Kuldeep Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0178

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High Courts09 Mar 2012

Raj Kumari Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0160

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High Courts09 Mar 2012

Raj Kumar Sharma and Smt. Kaushalya Devi Vs Sh. Akshay Chauhan and Shri Ram Parsad Sh. Akshay Chauhan Vs Sh. Raj Kumar Sharma, Smt. Kaushalya Devi, The Divisional Manager, Oriental Insurance Company, Mythe Estate, Kaithu, Shimla-3 and Sh. Ram Prasad (driver)

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0157

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts09 Mar 2012

National Insurance Company Limited Vs Mrs. Sara Bano, Ms. Tahira Akhtar, through Gulam Rasool Bhat, Ram Asra and Vijay Pal Mrs. Sara Bano and Miss. Tahira Akhtar Vs Ram Asra and Vijay Pal and National Insurance Company Limited

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0151

Motor Vehicles Act, 1988 — Section 170

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High Courts09 Mar 2012

Smt. Fool Dassi Vs Sh. Shyam Nar Negi

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0134

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 9

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High Courts09 Mar 2012

Ravinder Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0130

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High Courts09 Mar 2012

Smt. Kamla Devi Vs Union of India, The State of H.P. and Smt. Kusum Lata

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0126

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High Courts09 Mar 2012

Smt. Shoba Diwan Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0125

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High Courts09 Mar 2012Allowed

Shri Rajinder Bodh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0098

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High Courts09 Mar 2012

Sh. Palas Ram Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0095

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High Courts09 Mar 2012

Anand Wardhan Sharma Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0091

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High Courts09 Mar 2012

Sh. Shyam Lal Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0076

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High Courts09 Mar 2012

Sant Ram and Jagdish Chand and The State of H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0075

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High Courts09 Mar 2012

Sh. Vijay Kumar and Sh. Rattan Chand Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0074

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