High Courts14 Mar 2012Dismissed
State of Himachal Pradesh Vs Hari Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0263
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 498A
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 906 of 1,570
High Courts14 Mar 2012Dismissed
State of Himachal Pradesh Vs Bachan Singh Gorkha
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts14 Mar 2012
Krishan Chand Vs Himachal Pradesh Horticultural Produce Marketing and Processing Corporation Limited
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0214
High Courts14 Mar 2012
Dr. Jatinder Kumar Parmar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0202
High Courts14 Mar 2012
Sh. Vivek Kalia Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0185
High Courts14 Mar 2012
Oriental Insurance Co. Ltd. Vs Smt. Usha Devi and Others
High Court Of Himachal Pradesh · (2013) 1 ACC 212 : (2012) 2 TAC 708
Motor Vehicles Act, 1988 — Section 166
High Courts14 Mar 2012
Bhikham Ram (Retd. Chowkidar) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0093
High Courts14 Mar 2012
Kuldeep Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0092
High Courts14 Mar 2012
Chhavi Kumari Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0066
High Courts14 Mar 2012Dismissed
Court on its own motion Vs Government of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0061
High Courts14 Mar 2012
Karam Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0012
High Courts14 Mar 2012Allowed
Sh. Dharam Singh Vs The Sub Divisional Officer(C), Exercising the powers of Collector, Sub Division, Barsar, District Hamirpur, H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0009
Himachal Pradesh Panchayati Raj Act, 1994 — Section 12, 12(i)
High Courts14 Mar 2012
Shamsher Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0006
Penal Code, 1860 (IPC) — Section 307
High Courts13 Mar 2012
Purshotam Singh and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0550
High Courts13 Mar 2012Dismissed
Ms. Pooja Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0533
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120(B), 419, 420, 467
High Courts13 Mar 2012Dismissed
Siri Ram Dyal Vs Shri Ranjeet and Ors
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0517
Civil Procedure Code, 1908 (CPC) — Section 102, 115
High Courts13 Mar 2012Dismissed
State of Himachal Pradesh Vs Sh. Satya Pal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0503
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts13 Mar 2012Dismissed
State of Himachal Pradesh Vs Smt. Naro
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0493
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts13 Mar 2012Dismissed
State of Himachal Pradesh Vs Ram Raj
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0491
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts13 Mar 2012
R.C. Gupta, General Manager, H.P. Tourism Development Corporation Limited, Ritz Annexe, Shimla-171001 and Others Vs Union of India and Managing Director, H.P. Tourism Development Corporation Limited
High Court Of Himachal Pradesh · (2012) 134 FLR 675