High Courts17 Mar 2012
Sh. Abhiya Ram Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0539
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 904 of 1,570
High Courts17 Mar 2012Dismissed
Abdul Sittar alias Gattu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0532
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts17 Mar 2012
Jiwan Sikngh and Shamsher Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0289
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts17 Mar 2012
Shri Puran Chand and Smt. Poonam Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0281
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts17 Mar 2012Dismissed
Shri Bir Singh Vs Shri Revati Ram, Shri Diwan Chand, Shri Bhagat Ram and Shri Sher Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0155
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Mar 2012
Sh. Som Dutt Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0109
High Courts17 Mar 2012
Jitender Kumar and Others Vs Himachal Road Transport Corporation and The Divisional Manager, H.R.T.C.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0106
High Courts17 Mar 2012
Sh. Rajiv Puri Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0058
High Courts16 Mar 2012
Shri Rajinder Sood Vs Himachal Pradesh Agro-Industries Corporation Limited, Nigam Vihar Complex, Shimla (HP) and State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0538
High Courts16 Mar 2012Dismissed
Sh. Jasbir Singh, Sh. Veer Singh and Sh. Pritam Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) CriLJ 2955
Companies Act, 1956 — Section 630, 630(1)Criminal Procedure Code, 1973 (CrPC) — Section 173, 468, 468(2), 472, 473Penal Code, 1860 (IPC) — Section 34, 447, 448
High Courts16 Mar 2012Dismissed
Pradeep Kumar Tuli Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 849
Criminal Procedure Code, 1973 (CrPC) — Section 162Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471
High Courts16 Mar 2012
Rajinder Kumar Vs Jamuna Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0516
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 151
High Courts16 Mar 2012
Jeewan Kumar Vs Raman Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0286
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227
High Courts16 Mar 2012
Shri Satya Dev Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0274
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts16 Mar 2012
Shri Hira Lal Thakur Vs Himachal Pradesh Agro-Industries Corporation Limited, Nigam Vihar Complex, Shimla (HP) and State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0102
High Courts16 Mar 2012
Shri Mantri Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0059
High Courts16 Mar 2012Allowed
Shri Karam Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0014
High Courts15 Mar 2012
Deep Chand Vs State of Himachal Pradesh and The Himachal Pradesh State Forest Corporation
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0451
High Courts15 Mar 2012Dismissed
State of Himachal Pradesh Vs Rajinder Singh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 323, 326, 451
High Courts15 Mar 2012
Sh. Manoj Kumar, Sh. Amit Arora and M/s. Chitra Talkies Vs Smt. Navita Chug, Sh. Sameer Arora and Smt. Anu Uppal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 202, 202(1), 482Negotiable Instruments Act, 1881 (NI) — Section 138