High Courts21 Mar 2012
Rama Nand Vs The H.P. State Forest Corporation and The Regional Employees Provident Fund Commissioner
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0084
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 902 of 1,570
High Courts21 Mar 2012
Miss. Ritu Rani Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0083
High Courts21 Mar 2012Dismissed
Shri Saunu Ram Vs Thakur Dass, Jameer Mohammad and State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0035
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Mar 2012Dismissed
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0536
High Courts20 Mar 2012
Uttam Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0512
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 113A, 113B, 47Penal Code, 1860 (IPC) — Section 107, 109, 306, 498A
High Courts20 Mar 2012Dismissed
State of Himachal Pradesh Vs Lagan Dass
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0501
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts20 Mar 2012Dismissed
State of Himachal Pradesh Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0499
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts20 Mar 2012
Gurpal Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0256
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1), 193, 200, 202Penal Code, 1860 (IPC) — Section 120B, 34, 419, 420, 423
High Courts20 Mar 2012Dismissed
Secretary, HPSEB, Kumar House, Shimla-4 and Executive Engineer, Electrical Division, HPSEB, Jogindernagar, Distt. Mandi, H.P. Vs Sh. Piar Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0239
Industrial Disputes Act, 1947 — Section 25G
High Courts20 Mar 2012
Smt. Paramjeet Kaur Vs Khillo
High Court Of Himachal Pradesh · (2012) 2 ShimLC 869
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts20 Mar 2012Dismissed
Union of India Vs Gupat Ram and Collector Land Acquisition, Ani, District Kullu, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0218
Land Acquisition Act, 1894 — Section 18, 4
High Courts20 Mar 2012
Ganga Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0210
High Courts20 Mar 2012
Shri Pradeep Sharma Vs Kumari Anupam, Sh. Govind Ram and The National Insurance Co. Ltd. The National Insurance Co. Ltd. Vs Kumari Anupam, Shri Pradeep Sharma and Sh. Govind Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0192
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(c), 2(21)
High Courts20 Mar 2012
Hukam Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 Crimes 551
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 157Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 29, 42(2)
High Courts20 Mar 2012Dismissed
Smt. Vijay Luxmi Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0176
High Courts20 Mar 2012
Nisha Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0073
High Courts20 Mar 2012Dismissed
Smt. Dinesh Kumari Sharma Vs Shri Umesh Sharma and Shri Ram Nath Sidhu
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0054
Civil Procedure Code, 1908 (CPC) — Section 125
High Courts20 Mar 2012
Sh. Hem Chand and Smt. Pawana Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0017
High Courts19 Mar 2012
Arvind Paul Vs State of H.P. and University Grant Commission
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0552
High Courts19 Mar 2012Dismissed
Kailash Devi Vs State of Himachal Pradesh and Kishori Lal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0520
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 482