High Courts22 Mar 2012
Sh. Nikka Ram Vs Sh. Abhey Shukla, Principal Secretary (Education) to the Government of Himachal Pradesh, Shimla and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0145
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 900 of 1,570
High Courts22 Mar 2012
Smt. Suman Lata and Others Vs Sh. Srikant Baldi, Principal Secretary Education, Govt. of H.P., HP Secretariat, Shimla-2
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0144
High Courts22 Mar 2012
Sh. Narender Singh Vs Sh. Sadh Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0143
High Courts22 Mar 2012
Surjeet Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173Penal Code, 1860 (IPC) — Section 323, 325, 34, 341, 382
High Courts22 Mar 2012
Hari Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0082
High Courts22 Mar 2012
Sh. Braham Dass Vs State of H.P., Director of Elementary Education to the Govt. of H.P., Shimla, Deputy Director Elementry Education, Mandi, District Mandi, H.P. and Principal Govt. S.S.S Tebban, Tehsil Karsog, Distt. Mandi, H.P. Chander Kanta Thakur Vs State of H.P., Director of Higher Education to the Govt. of H.P., Shimla and Principal Govt. Sr. Sec. School Durgapur, Naldehra, Tehsil and District Shimla, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0081
High Courts22 Mar 2012
Dev Raj Sharma Vs Himachal Pradesh Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0080
High Courts22 Mar 2012
Chet Ram Vs State of H.P. Dhameshwar Dutt Vs State of H.P. and Pr. Chief Conservator of Forest, Shimla, HP
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0078
High Courts22 Mar 2012Dismissed
Jaswant Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0060
High Courts22 Mar 2012Dismissed
Mohan Lal Vs Anant Ram and Kushal Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0034
High Courts22 Mar 2012
Amar Chand Vs Himachal Pradesh State Forest Corporation Ltd.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0016
High Courts21 Mar 2012Dismissed
Shri Kuldeep Thakur Vs M/s Mohar Mahesh Construction Pvt. Ltd.
High Court Of Himachal Pradesh · (2012) 2 ShimLC 854 : (2012) 2 ShimLC 1117
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts21 Mar 2012Allowed
M/S Oriental Insurance Company Vs Smt. Shanti Devi, Shri Attar Chand and Smt. Krishna Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0409
Constitution of India, 1950 — Article 142
High Courts21 Mar 2012Dismissed
State of Himachal Pradesh Vs Kuldeep Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0312
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 279, 304A
High Courts21 Mar 2012
Himachal Pradesh State Civil Supplies Corporation Vs The United India Insurance Company Limited
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0311
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts21 Mar 2012Allowed
Prem Raj Chauhan Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0310
High Courts21 Mar 2012
Ranjit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0309
High Courts21 Mar 2012
Bathal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0308
High Courts21 Mar 2012
Isher Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0307
High Courts21 Mar 2012
Kikro Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0306