High Courts21 Mar 2012
Sh. Deva Nand Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0304
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 901 of 1,570
High Courts21 Mar 2012Dismissed
Kamla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0302
High Courts21 Mar 2012
O.P. Sood Vs Himachal Pradesh Housing and Urban Development Authority and The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0301
High Courts21 Mar 2012
Smt. Meera Devi Vs Deputy Commissioner Kullu, District Kullu, HP, Divisional Commissioner, District Kullu, H.P., Child Development Project Officer Neether, Tehsil Nirmand, District Kullu, H.P. and Smt. Praveena Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0300
Constitution of India, 1950 — Article 226
High Courts21 Mar 2012
Tulsi Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0296
High Courts21 Mar 2012
Bachhi Lal Vs State of H.P
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0295
High Courts21 Mar 2012
Sh. Neek Chand and Others Vs State of H.P., The Director Higher Education to the Govt. of H.P. and The Principal Govt. Sr. Sec. School Girls, Rohroo, District Shimla H.P. Sh. Ravidner Raitka Vs State of H.P., The Director Higher Education to the Govt. of H.P., The Principal Govt. Sr. Sec. School, Kui Bachhunch, Tehsil Rohroo, District Shimla, H.P. and The Principal Govt. Sr. Sec. School Arhal, Tehsil Rohroo, District Shimla, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0294
High Courts21 Mar 2012Allowed
Sh. Rajinder Kumar Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0246
High Courts21 Mar 2012Allowed
Het Ram Vs Himachal Pradesh Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0227
High Courts21 Mar 2012Dismissed
Shri Ses Ram Vs Shri Piare Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0198
High Courts21 Mar 2012
Sh. Baldev Chand and Sh. Jagtar Singh Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0183
Constitution of India, 1950 — Article 309
High Courts21 Mar 2012
Shri Ajay Singh Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0174
High Courts21 Mar 2012Dismissed
Jagdish Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts21 Mar 2012
Gurdas Chand Vs Shri Baldev Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0169
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts21 Mar 2012Dismissed
State of Himachal Pradesh Vs Avtar Singh @ Tara Singh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 830
Penal Code, 1860 (IPC) — Section 323, 341, 354
High Courts21 Mar 2012
Kirpal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 306, 498A
High Courts21 Mar 2012
Duni Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 406, 418, 420, 467
High Courts21 Mar 2012
Shri Leela Dutt Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0088
High Courts21 Mar 2012
Smt. Brij Bala Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0087
High Courts21 Mar 2012
Mrs. Sharmila and Jogishwar Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0086