COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 903 of 1,570

High Courts19 Mar 2012Dismissed

State of Himachal Pradesh Vs Parmjit Singh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0489

Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 181, 184, 187, 192, 196Penal Code, 1860 (IPC) — Section 201, 279, 304A

High Courts19 Mar 2012

Roshan Lal Garg Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0440

High Courts19 Mar 2012Dismissed

Mohinder Pal alias Bitoo Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0415

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337

High Courts19 Mar 2012Dismissed

Angrej Singh @ Kaka Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) CriLJ 3335

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34

High Courts19 Mar 2012

Prem Verma Vs Harvinder Singh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0282

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147

High Courts19 Mar 2012

Shri Mohar Singh Vs Nanak Chand and State Bank of India Branch Katrain

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0257

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151

High Courts19 Mar 2012Dismissed

Pankaj Verma Vs M/s Mahindra and Mahindra Finance Services Limited

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0249

High Courts19 Mar 2012

Hoshiar Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0236

High Courts19 Mar 2012

Jawahar Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0231

High Courts19 Mar 2012

Rajneesh Sharma Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0229

High Courts19 Mar 2012Dismissed

Sunil Kumar Vs The State of H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0228

High Courts19 Mar 2012

Smt. Suman Devi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0215

High Courts19 Mar 2012

Shri Ganga Ram Vs Himachal Pradesh Horticultural Produce Marketing and Processing Corporation Ltd.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0204

High Courts19 Mar 2012

Sh. Anil Dogra Vs State of H.P

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0203

High Courts19 Mar 2012

Smt. Geeeta Devi and Others Vs M/s. Gammon India Ltd., Site Office at Averi, P.O. Nogli, Tehsil Nirmand, District Kullu, H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0190

Workmens Compensation Act, 1923 — Section 4A

High Courts19 Mar 2012

Om Prakash and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0108

High Courts19 Mar 2012

Smt. Dei Devi, Mr. Anil Kumar, Mr.Parveen Kumar, minor through his mother and natural guardian, Smt. Dei Devi, petitioner No. 1, and Kumari Bandna Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0105

High Courts19 Mar 2012

Uma Rani Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0101

High Courts19 Mar 2012Allowed

Smt. Kashmiri Devi and Karam Chand Vs Sher Singh and New India Assurance Company

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0052

High Courts19 Mar 2012Dismissed

Ramesh Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0020