High Courts15 Mar 2012
Kuldeep Singh Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0213
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 905 of 1,570
High Courts15 Mar 2012Dismissed
Rekha Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0103
High Courts15 Mar 2012
Tilak Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0011
High Courts14 Mar 2012
Madan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0543
High Courts14 Mar 2012
Lachhman Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0542
High Courts14 Mar 2012Allowed
M/s. Panna Lal and Sons Vs Shri Arun Kumar, Shri Varinder Kumar, Smt. Promilla Gupta and Smt. Renu Goel
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0530
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Mar 2012
Shri Devinder Kumar Vs The Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0525
High Courts14 Mar 2012Dismissed
Manohar Lal Vs Surinder Verma
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0519
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts14 Mar 2012Dismissed
State of Himachal Pradesh Vs Sh. Gurcharan Singh Alias Charanjit Singh Alias Channa
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0505
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302, 379, 392, 411
High Courts14 Mar 2012Dismissed
State of Himachal Pradesh Vs Sukhjeet Alias Sukha
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0502
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts14 Mar 2012Dismissed
State of Himachal Pradesh Vs Bhagwan Singh Alias Babli
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0500
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 307
High Courts14 Mar 2012Dismissed
State of Himachal Pradesh Vs Mohinder Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0498
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 376, 511
High Courts14 Mar 2012Allowed
Ravi Kumar, Suresh Kumar and Sanjay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0488
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts14 Mar 2012
Uttam Singh Vs Baba Balak Nath Temple Trust Baba Balak Nath Temple Trust Deothsidh and The Principal, Baba Balak Nath Degree College, Chakmoh District Hamirpur, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0480
High Courts14 Mar 2012Dismissed
State of Himachal Pradesh Vs Imran
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0432
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 185Penal Code, 1860 (IPC) — Section 201, 279, 337
High Courts14 Mar 2012
Commissioner of Income Tax Vs Sahil Knit Fab
High Court Of Himachal Pradesh · (2012) 249 CTR 454 : (2012) 208 TAXMAN 233
Income Tax Act, 1961 — Section 143(1), 143(1)(a), 143(2), 143(3), 147
High Courts14 Mar 2012Dismissed
State of Himachal Pradesh Vs Ganesh Chand and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0290
Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Mar 2012
Shri Kalyan Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0271
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts14 Mar 2012Dismissed
State of H.P. Vs Dharam Singh alias Dharmu
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0268
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts14 Mar 2012Allowed
Rakesh Kumar Vs State of Hmachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0266
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 147, 148, 149, 212, 302