High Courts27 Mar 2012Allowed
High Court of Himachal Pradesh Vs Narayan Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0200
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 898 of 1,570
High Courts27 Mar 2012Dismissed
Rajinder Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0199
High Courts27 Mar 2012Dismissed
The Bheira Agricultural Cooperative Society Vs Shiv Kumar
High Court Of Himachal Pradesh · (2012) 134 FLR 467 : (2012) LLR 653 : (2012) 2 ShimLC 706
Constitution of India, 1950 — Article 226, 311
High Courts27 Mar 2012
Smt. Hem Lata Sekhri Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0065
High Courts27 Mar 2012
Ram Lal Shaktan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0044
High Courts26 Mar 2012Dismissed
Kanku Vs Kalia Ram and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 1092
Registration Act, 1908 — Section 17(1)(b)
High Courts26 Mar 2012Dismissed
State of Himachal Pradesh Vs Jagdish Raj Prabhakar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0535
High Courts26 Mar 2012Dismissed
Shyam Verma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0531
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 406
High Courts26 Mar 2012
Jiwan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1110
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 34, 363
High Courts26 Mar 2012Dismissed
State of Himachal Pradesh Vs Desh Raj @ Dinesh Kumar, Duni Chand (Now deceased), Smt. Krishna Devi and Smt. Sunita Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0490
Penal Code, 1860 (IPC) — Section 201, 306, 34, 498A
High Courts26 Mar 2012Dismissed
State of Himachal Pradesh Vs Kuldeep Singh Thakur
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0487
Penal Code, 1860 (IPC) — Section 375, 376, 420
High Courts26 Mar 2012
Court on its own motion Vs Sudershan Singh, Block Development Officer, Gagret, Distt. Una, H.P., Puja Chauhan, former Block Development Officer, Gagret, District Una, H.P. at present technical expert water shad DRD at Dharamshala, Distt. Kangra, H.P. and Parkash Chand, Superintendent, Office of the BDO, Gagret, Distt. Una, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0481
High Courts26 Mar 2012Dismissed
Suresh Kumar Vs Smt. Om Kalra
High Court Of Himachal Pradesh · (2012) 2 ShimLC 745
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 6 Rule 17
High Courts26 Mar 2012Allowed
Sh. Tej Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0152
Constitution of India, 1950 — Article 14, 21
High Courts26 Mar 2012Allowed
Shri Ujagar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 751
Industrial Disputes Act, 1947 — Section 25B
High Courts26 Mar 2012Dismissed
Rajender Singh Guleria Vs Champa Devi, Kumari Tanuja Guleria and Kumari Pravina Guleria; Respondent No. 3 through her mother and natural guardian i.e. petitioner No. 1 Smt. Champa Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts26 Mar 2012
Vivek Sharma Vs Smt. Rajni Bala Sharma
High Court Of Himachal Pradesh · (2012) 2 ShimLC 741 : (2012) 2 ShimLC 1111
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 24
High Courts23 Mar 2012Allowed
The Barmana ACC Land Looser and Affected Tpt. Cooperative Society and Shri Sant Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0541
High Courts23 Mar 2012
The State of H.P. Vs Miss Beena Chauhan
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0275
High Courts23 Mar 2012Allowed
Dalip Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 847
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 397, 401, 438Penal Code, 1860 (IPC) — Section 406, 498A, 506